COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 41 of 65

High Courts04 Jun 2015Disposed off

Court on its own motion Vs The State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0010

Constitution of India, 1950 - Article 21, 21-A, 41Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 27(e), 31

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High Courts04 Jun 2015Dismissed

Mohinder Kumar Vs Union of India and Others

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0009

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9, 141

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High Courts03 Jun 2015Allowed

Kamlesh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1274

Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173, 313Penal Code, 1860 (IPC) - Section 201, 302

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High Courts03 Jun 2015Allowed

Jagdish Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c)

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High Courts03 Jun 2015Dismissed

State of Himachal Pradesh Vs Om Parkash

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0017

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts03 Jun 2015Disposed off

Sainsons Pulp and Papers Ltd. and Others Vs State Bank of India and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1373

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 10, Order 6 Rule 17, 151Constitution of India, 1950 - Article 14, 226(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)

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High Courts03 Jun 2015Disposed off

Rikhikesh Vs Om Parkash

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0014

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, 115, 47

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High Courts01 Jun 2015Disposed Off

Mohan Lal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1174

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 323

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High Courts01 Jun 2015Allowed

Hemender Pal Singh Vs State of Himachal Pradesh Ors.

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1158

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High Courts01 Jun 2015Dismissed

Vipul Lakhanpal Vs Pooja Sharma

High Court Of Himachal Pradesh · (2015) ALLMR(Cri) 499 : (2015) CriLJ 3451 : (2016) 1 DMC 407 : (2015) 4 RCR(Civil) 587 : (2015) 4 RCR(Criminal) 492

Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Penal Code, 1860 (IPC) - Section 498-A, 506

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High Courts01 Jun 2015Allowed

Sanjiv Kumar Vs Joginder Lal

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0081

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, 151

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High Courts30 May 2015Disposed off

Bhagi Devi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0125

Limitation Act, 1963 - Section 10(1)(c)

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High Courts30 May 2015Dismissed

Raj Pal Singh Vs Central Bureau of Investigation and Others

High Court Of Himachal Pradesh · (2015) ALLMR(Cri) 515 : (2015) 4 CCR 6 : (2015) CriLJ 3032

Constitution of India, 1950 - Article 14, 20, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 154, 155, 156, 156(2)Penal Code, 1860 (IPC) - Section 302, 364

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High Courts30 May 2015

Shridhar and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0082

Limitation Act, 1963 - Section 10(1)(c)

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High Courts30 May 2015Disposed off

Kartar Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0074

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 35, 42, 42 (2), 42(2), 50

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High Courts29 May 2015Partly Allowed