High Courts11 Jun 2015Disposed off

Raj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0042

Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 34, 376, 506