High Courts27 Jun 2005Dismissed
Baldev Raj Vs Smt. Bimla Sharma
High Court Of Himachal Pradesh · (2005) 3 ShimLC 42
Hindu Marriage Act, 1955 — Section 13, 23(1), 28, 9
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2005
298 judgments · page 9 of 15
High Courts27 Jun 2005Allowed
Roshan Lal Bhardwaj Vs Sanjay Sood
High Court Of Himachal Pradesh · (2005) 3 ShimLC 160
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 2, Order 9 Rule 8Specific Relief Act, 1963 — Section 6
High Courts24 Jun 2005Allowed
Kamal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 3 ShimLC 94
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts22 Jun 2005Allowed
Shobit Construction and Another Vs T.K. International Ltd.
High Court Of Himachal Pradesh · (2005) 3 ShimLC 130
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 151High Court of Himachal Pradesh (Original Side) Rules, 1997 — Rule 1, 14, 16, 2, 3
High Courts22 Jun 2005Allowed
Hukmabati and Others Vs Punjab Roadways and Others
High Court Of Himachal Pradesh · (2005) 3 ACC 837 : (2006) ACJ 260 : (2005) 2 ShimLC 256
Motor Vehicles Act, 1988 — Section 173
High Courts22 Jun 2005Allowed
National Insurance Co. Ltd. Vs Dhanbir Kumar and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 20 : (2006) ACJ 1540 : (2005) 2 ShimLC 260
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166, 168, 169
High Courts21 Jun 2005
Ashok Kumar and Others Vs Smt. Sona khan and Others
High Court Of Himachal Pradesh · (2005) 2 ShimLC 264
Civil Procedure Code, 1908 (CPC) — Section 10Waqf Act, 1995 — Section 83, 85
High Courts21 Jun 2005Allowed
Meet Kaur and Others Vs Chander Mohan and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 339
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Hindu Succession Act, 1956 — Section 22
High Courts21 Jun 2005Dismissed
Tarun Mahant and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2005) 2 ShimLC 393
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 161, 173, 227, 228, 498A
High Courts20 Jun 2005Dismissed
Mittar Singh Vs Gian Chand and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 52 : (2006) ACJ 959 : (2005) 2 ShimLC 267
Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 25, 65Insurance Act, 1938 — Section 64VB
High Courts20 Jun 2005
Mohan Meakin Ltd. Vs Employees State Insurance Corporation and Others
High Court Of Himachal Pradesh · (2005) 2 ShimLC 277
Employees State Insurance Act, 1948 — Section 2(13), 2(17), 2(22), 2(9), 44
High Courts10 Jun 2005Allowed
Ramesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 3 ShimLC 101
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts09 Jun 2005Allowed
Rajneesh Kumar Alias Toni Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 3 ShimLC 6
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 207Penal Code, 1860 (IPC) — Section 201, 302
High Courts08 Jun 2005Allowed
Roshan Lal Vs The Secretary, Department of Health and Another
High Court Of Himachal Pradesh · (2005) 3 ShimLC 287
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 80Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 175(3), 68, 70
High Courts08 Jun 2005Dismissed
Poshu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 2 ShimLC 125
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts07 Jun 2005Allowed
Julmi Devi Vs Ravi Kumar
High Court Of Himachal Pradesh · (2006) 1 DMC 210 : (2005) 3 ShimLC 227
Hindu Marriage Act, 1955 — Section 23(1), 28, 9
High Courts07 Jun 2005Dismissed
United India Insurance Co. Ltd. Vs Krishan Chand and Others
High Court Of Himachal Pradesh · (2005) 3 ACC 866 : (2006) ACJ 1754 : (2005) 2 ShimLC 287
Motor Vehicles Act, 1988 — Section 10, 2(14)
High Courts06 Jun 2005Allowed
Rohit Walia Vs National Insurance Co. Ltd. and Another
High Court Of Himachal Pradesh · (2005) 4 ACC 64 : (2006) ACJ 1795
Workmens Compensation Act, 1923 — Section 30, 7
High Courts06 Jun 2005Allowed
Nand Lal Vs Sewak and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 340
High Courts06 Jun 2005Dismissed
Parmodh Ram and Others Vs Rajinder Parshad and Others
High Court Of Himachal Pradesh · AIR 2006 HP 30 : (2005) 3 ShimLC 294
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 4, Order 22 Rule 4(4), 151