High Courts29 Jul 2005

State of H.P. Vs Tek Chand and Another

High Court Of Himachal Pradesh · (2006) CriLJ 1893 : (2005) 3 ShimLC 127

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 323, 325, 34, 341, 342
High Courts19 Jul 2005Dismissed

Amar Chand Vs Thakri Devi

High Court Of Himachal Pradesh · (2005) 2 ShimLC 372

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(4), 107, 109(2), 112
High Courts19 Jul 2005Dismissed

Sanjeev Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2005) 3 ShimLC 171

Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 304B(1), 306, 34, 498