Constitution of India, 1950 — Article 14, 141, 142, 16, 233Himachal Pradesh Higher Judicial Service Rules, 1973 — Rule 3, 4, 6Himachal Pradesh Judicial Service (Pay and Conditions of Service) Act, 2003 — Section 4(1)

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High Courts25 May 2005

Centre for Advance Studies and Engineering Vs Hakam Chand

High Court Of Himachal Pradesh · AIR 2006 HP 21 : (2005) 3 ShimLC 378

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 32, 151, 47Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118

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High Courts25 May 2005Dismissed

Kehar Singh Mitra Vs Satish Rattan

High Court Of Himachal Pradesh · (2005) 3 ShimLC 298

Constitution of India, 1950 — Article 227

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High Courts25 May 2005Allowed

Suresh Sharma Vs Dr. Sukhdev Sharma

High Court Of Himachal Pradesh · (2006) 1 DMC 144 : (2005) 2 ShimLC 399

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 10, 13, 19, 2

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High Courts24 May 2005Allowed

Dilbag Singh and Others Vs The State of H.P.

High Court Of Himachal Pradesh · (2005) CriLJ 4734 : (2006) 1 RCR(Criminal) 552 : (2005) 3 ShimLC 113

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 320, 320(9), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts24 May 2005Dismissed

Ram Dass Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2005) 3 ShimLC 352

Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33, 41, 42Penal Code, 1860 (IPC) — Section 120B, 167, 218, 379, 420

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High Courts24 May 2005Dismissed

Rajeev Puri Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2005) 3 ShimLC 395

Constitution of India, 1950 — Article 14, 19, 19(1), 301, 302Himachal Pradesh State Lottery Rules, 1987 — Rule 54Lotteries (Regulation) Act, 1998 — Section 2, 4, 5, 7, 8

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High Courts24 May 2005Dismissed

Sachin Kumar Vs Chuni Lal

High Court Of Himachal Pradesh · (2005) 4 ACC 5 : (2006) ACJ 1390 : (2006) 3 ShimLC 265 : (2006) 3 ShimLC 256

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts23 May 2005

State of Himachal Pradesh Vs Ivor Fleitcher and Another

High Court Of Himachal Pradesh · (2005) 2 ShimLC 431

Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4) , 100(5), 100(6), 100(7)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50A(2), 52A, 53(1)

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High Courts23 May 2005

Vijay Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2006) CriLJ 650 : (2005) 3 ShimLC 20

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 325

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