High Courts07 Aug 2002Allowed
Raj Kumari and Others Vs Suresh Kumar and Others
High Court Of Himachal Pradesh · (2002) 2 ShimLC 450
Civil Procedure Code, 1908 (CPC) — Section 115, 47
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2002
225 judgments · page 6 of 12
High Courts07 Aug 2002Dismissed
Rajeshwar Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2002) 3 ShimLC 165
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, Order 7 Rule 1 , Order 7 Rule 11Constitution of India, 1950 — Article 39Contract Act, 1872 — Section 73
High Courts05 Aug 2002Dismissed
Joginder Kumar Gautam and Another Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2003) 2 LLJ 401
Industrial Disputes Act, 1947 — Section 25
High Courts05 Aug 2002Allowed
Smt. Hemavati Vs Sh. Puran Chand
High Court Of Himachal Pradesh · (2002) 2 ShimLC 440
Hindu Marriage (Amendment) Act, 1956 — Section 13, 13(1), 13(B)(1), 23Hindu Marriage (Amendment) Act, 1976 — Section 10(1)
High Courts02 Aug 2002Dismissed
Virendra Kumar and Another Vs Bhag Chand
High Court Of Himachal Pradesh · (2003) 1 ShimLC 22
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 76
High Courts31 Jul 2002
H.P. General Industries Corporation Ltd. Vs Khushbakhat Agro Industrial Co. Pvt. Ltd. and Another
High Court Of Himachal Pradesh · (2003) 1 ShimLC 89
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14Companies Act, 1956 — Section 291Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jul 2002Dismissed
Krishna Devi Vs Prago Devi and Others
High Court Of Himachal Pradesh · (2003) 1 ShimLC 68
Civil Procedure Code, 1908 (CPC) — Section 115Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2), 24(5)
High Courts27 Jul 2002Allowed
Justice P.N. Nag (Retd.) Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2002) 3 ShimLC 452
Constitution of India, 1950 — Article 14, 16, 217, 221, 226Consumer Protection Act, 1986 — Section 15A, 16, 16(1), 16(2), 16(3)Consumer Protection Rules, 1987 — Rule 11, 11(1), 13, 13(1)
High Courts26 Jul 2002
Arun Kumar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2002) 2 ShimLC 389
Constitution of India, 1950 — Article 300A
High Courts25 Jul 2002Allowed
State of H.P. Vs Lal Singh
High Court Of Himachal Pradesh · (2003) CriLJ 1668
Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 304B
High Courts25 Jul 2002Allowed
M.L. Gupta Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2003) 1 ShimLC 108
High Courts25 Jul 2002Allowed
United India Insurance Co. Ltd. Vs Sumitra Devi and Others
High Court Of Himachal Pradesh · (2002) 2 ACC 98 : (2003) ACJ 262 : (2003) 1 ShimLC 1
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149(2), 168, 173
High Courts25 Jul 2002Allowed
Pran Nath Tikku Vs Rajinder Maheshwari
High Court Of Himachal Pradesh · (2004) CriLJ 3772 : (2004) 4 RCR(Criminal) 867 : (2003) 1 ShimLC 37
Criminal Procedure Code, 1973 (CrPC) — Section 386, 397, 397(3), 399, 399(3)
High Courts24 Jul 2002Dismissed
Kamla Nand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2003) CriLJ 547 : (2003) 1 ShimLC 75
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts16 Jul 2002Dismissed
Rajinder Singh and Partap Singh and Others Vs Agro Industrial Packaging India Ltd.
High Court Of Himachal Pradesh · (2002) 3 ShimLC 222
Land Acquisition Act, 1894 — Section 11, 18, 23, 23(1), 23(1A)
High Courts15 Jul 2002Dismissed
State of H.P. Vs Sainu Ram
High Court Of Himachal Pradesh · (2003) CriLJ 933 : (2003) 2 RCR(Criminal) 546
Prevention of Food Adulteration Act, 1954 — Section 16(1A), 2, 7
High Courts12 Jul 2002Allowed
Avtar Singh and Rajesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2002) 3 ShimLC 156
Criminal Procedure Code, 1973 (CrPC) — Section 154Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 31, 36, 37Penal Code, 1860 (IPC) — Section 363, 366
High Courts12 Jul 2002
Ashok Kumar Vs Hindustan Lever Ltd. and Another
High Court Of Himachal Pradesh · (2003) 1 ShimLC 224
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 46(1), Order 21 Rule 79(2), 151
High Courts11 Jul 2002Dismissed
Bhim Sain Vs State of H.P.
High Court Of Himachal Pradesh · (2004) CriLJ 3992 : (2002) 3 ShimLC 270
Criminal Procedure Code, 1973 (CrPC) — Section 309, 311
High Courts11 Jul 2002Dismissed
A.C. Gupta Vs Renu Gautam
High Court Of Himachal Pradesh · (2003) 3 BC 136 : (2003) CriLJ 1458
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1)