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High Court Of Himachal Pradesh judgments, 2002

225 judgments · page 5 of 12

High Courts29 Aug 2002

Vidhya Chand Vs Smt. Shaimu Devi

High Court Of Himachal Pradesh · (2003) 1 ShimLC 297

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 4, Order 33 Rule 6Hindu Adoptions and Maintenance Act, 1956 — Section 18
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High Courts28 Aug 2002Allowed

Shankar Vs Smt. Rukmani and Others

High Court Of Himachal Pradesh · (2003) 1 ShimLC 300

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 106, 108, 110, 112
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High Courts21 Aug 2002Allowed

Smt. Kamal Abrol Vs Bhagwan Dass and Others

High Court Of Himachal Pradesh · (2002) 2 ShimLC 412

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 7, 20, 22, 23Hindu Marriage Act, 1955 — Section 19Registration Act, 1908 — Section 33
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