COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2002

225 judgments · page 12 of 12

High Courts01 Jan 2002Dismissed

Sant Kumar Vs Arya Smaj and Others

High Court Of Himachal Pradesh · AIR 2003 HP 172 : (2002) 1 ShimLC 426

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 9, 100, 151Hindu Succession Act, 1956 — Section 12

High Courts01 Jan 2002

Shyam Lal and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2002) CriLJ 3178 : (2002) 1 ShimLC 389

Criminal Procedure Code, 1973 (CrPC) — Section 211, 215, 218, 313, 464Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

High Courts01 Jan 2002

Jagannath and Others Vs The Kullu Municipal Committee and Others

High Court Of Himachal Pradesh · AIR 2003 HP 5

Himachal Pradesh Municipal Act, 1968 — Section 90Punjab Municipal Act, 1911 — Section 93

High Courts01 Jan 2002Dismissed

Oriental Insurance Co. Ltd. Vs Gian Chand and Others

High Court Of Himachal Pradesh · (2002) ACJ 764 : (2002) 1 ShimLC 451

Motor Vehicles Act, 1988 — Section 2(14)

High Courts01 Jan 2002Allowed

Jagarnath and Others Vs The Kullu Municipal Committee and Others

High Court Of Himachal Pradesh · (2002) 3 ShimLC 391

Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1973 (CrPC) — Section 190(1)Himachal Pradesh Municipal Act, 1968 — Section 123, 199, 207, 208, 240