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High Court Of Himachal Pradesh judgments, 2002

225 judgments · page 11 of 12

High Courts14 Mar 2002

Manoj Kumar and etc. Vs State of H.P.

High Court Of Himachal Pradesh · (2003) CriLJ 1644 : (2002) 2 ShimLC 116

Criminal Procedure Code, 1973 (CrPC) — Section 437Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
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High Courts11 Jan 2002Dismissed

Ian Roylance Stillman Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2002) 2 ShimLC 16

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2), 57Passports Act, 1967 — Section 12
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High Courts11 Jan 2002Dismissed

Karuna Vs Jiwan Parkash

High Court Of Himachal Pradesh · (2002) 1 ShimLC 384

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 10, 13(1), 23
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High Courts11 Jan 2002Dismissed

Jurgen Ludwig Schmitt Vs State of H.P.

High Court Of Himachal Pradesh · (2002) 2 ShimLC 1

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2), 50, 52(1), 55
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High Courts09 Jan 2002Dismissed

Sohan Lal Vs Sarla Devi

High Court Of Himachal Pradesh · (2002) 2 ShimLC 131

Civil Procedure Code, 1908 (CPC) — Section 115Himachal Pradesh Urban Rent Control Act, 1971 — Section 21(5)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2), 24(5)
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High Courts03 Jan 2002Dismissed

Dumnu Ram Vs Madan Lal and Others

High Court Of Himachal Pradesh · AIR 2002 HP 141 : (2003) 2 RCR(Civil) 743

Evidence Act, 1872 — Section 35Himachal Pradesh Land Revenue Act, 1954 — Section 45
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