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High Court Of Himachal Pradesh judgments, 2002

225 judgments · page 10 of 12

High Courts05 Apr 2002Allowed

Som Kumar Vs District and Sessions Judge and Others

High Court Of Himachal Pradesh · (2002) 2 ShimLC 378

Himachal Pradesh Subordinate Courts Staff (Recruitment, Promotion and Conditions of Service) Rules, 1965 — Rule 14, 15(1), 29, 29(2), 29AHimachal Pradesh Subordinate Courts Staff (Recruitment, Promotion and Conditions of Service) Rules, 1997 — Rule 18, 19, 7
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High Courts04 Apr 2002

Hari Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2002) CriLJ 3532

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 176, 201, 376, 506
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High Courts04 Apr 2002Dismissed

Kashi Ram Vs Harbhajan Singh Bhajji

High Court Of Himachal Pradesh · AIR 2002 HP 154 : (2003) 2 RCR(Civil) 752

Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Land Revenue Act, 1954 — Section 32, 37, 46Limitation Act, 1963 — Article 65, 65
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High Courts25 Mar 2002Dismissed

Ranbir Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2002) 2 ShimLC 197

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 24, 27A, 36A(4), 37
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High Courts25 Mar 2002Dismissed

Adman Dung Dung Vs State of H.P.

High Court Of Himachal Pradesh · (2002) CriLJ 2882

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
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High Courts22 Mar 2002Dismissed

State of H.P. Vs Latif Mohammed

High Court Of Himachal Pradesh · (2002) CriLJ 4134

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
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High Courts22 Mar 2002

Kalyan Singh Vs Ranjot Singh

High Court Of Himachal Pradesh · AIR 2002 HP 180 : (2003) 1 ARBLR 425 : (2002) 2 ShimLC 382

Contract Act, 1872 — Section 29Evidence Act, 1872 — Section 114, 73Negotiable Instruments Act, 1881 (NI) — Section 118
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High Courts21 Mar 2002Allowed

Ishari Lal Vs Solma

High Court Of Himachal Pradesh · AIR 2002 HP 175 : (1999) 1 RCR(Civil) 471

Civil Procedure Code, 1908 (CPC) — Section 100
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