High Courts25 Apr 1995Dismissed
Smt Poonam Vs Shri Mohan Lal
High Court Of Himachal Pradesh · (1995) 2 ShimLC 249
Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 10, 13(1), 23, 28
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1995
207 judgments · page 9 of 11
High Courts25 Apr 1995Dismissed
Rattan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1995) 1 ILR HP 715
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 154, 313Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 120B, 302
High Courts25 Apr 1995Dismissed
Rattan Chand Vs State of Himanchal Pradesh
High Court Of Himachal Pradesh · (1995) 2 ShimLC 261
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 154, 313Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 120B, 302, 307
High Courts24 Apr 1995
Himachal Shiksha Samiti Vs H.P. Nagar Vikash Pradhikaran
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1260
High Courts24 Apr 1995Allowed
Rajinder Kumar and Another Vs Bhag Chand
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1270
Limitation Act, 1908 — Article 142 , 144Limitation Act, 1963 — Article 64, 65
High Courts20 Apr 1995Dismissed
Devi Ram and Others Vs Chet Ram and Others
High Court Of Himachal Pradesh · (1995) 2 ILR HP 958
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 1(3), 104, 104(1), 104(3), 126Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 27
High Courts17 Apr 1995Allowed
Ramesh Kumar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1995) 2 ShimLC 228
Constitution of India, 1950 — Article 226
High Courts12 Apr 1995Allowed
Deep Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1127
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 13, 15, 43, 50, 52Penal Code, 1860 (IPC) — Section 26
High Courts06 Apr 1995Dismissed
Ram Prasad Kalia Vs H.P. State Public Service Commission and Another
High Court Of Himachal Pradesh · (1995) 2 ShimLC 1
Constitution of India, 1950 — Article 12Himachal Pradesh Administrative Service Rules, 1973 — Rule 28
High Courts05 Apr 1995Dismissed
Partap Malik Vs State of H.P.
High Court Of Himachal Pradesh · (1995) 1 ILR HP 703
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 120B, 216A, 307, 34
High Courts05 Apr 1995Dismissed
Narbadu Devi Vs H.R.T.C. H.R.T.C. Vs Narbadu Devi
High Court Of Himachal Pradesh · (1995) 2 ILR HP 955
High Courts05 Apr 1995Dismissed
Tula Ram Vs Chhaknu and Another
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1247
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 12, 13, 14
High Courts30 Mar 1995
Param Dev Vs Commissioner under Workmen''s Compensation Act
High Court Of Himachal Pradesh · (1995) 2 ILR HP 940 : (1999) 3 LLJ 291
Constitution of India, 1950 — Article 227Workmens Compensation Act, 1923 — Section 4A
High Courts29 Mar 1995Dismissed
Smt. Upnesh Kumari Vs Kamlesh Kumar
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1117
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13(1), 25Hindu Marriage and Divorce (Himachal Pradesh) Rules, 1982 — Rule 5, 6, 6(4)
High Courts29 Mar 1995
State of H.P. Vs Basir
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1236
Criminal Procedure Code, 1973 (CrPC) — Section 313, 353, 354, 360, 386Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 2, 20AA, 7
High Courts28 Mar 1995Allowed
Smt. Soma Wati and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1995) 2 ShimLC 3
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 108
High Courts28 Mar 1995
Soma Wati and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 403
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 108
High Courts24 Mar 1995Dismissed
Sidhu Ram Vs Ramesh Kumar
High Court Of Himachal Pradesh · (1995) 1 ILR HP 693
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 34
High Courts24 Mar 1995Dismissed
The Radiant Wood Workers Production-cum-Sale Cooperative Industrial Society Ltd. Vs The Kangra Central Co-operative Bank Ltd. and Others
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1106
High Courts24 Mar 1995Dismissed
Sidhu Ram and Others Vs Ramesh Kumar and Others
High Court Of Himachal Pradesh · (1995) 2 ShimLC 232
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 34