High Courts05 Jan 1995Dismissed
State of Himachal Pradesh Vs Sh. B.S. Rana
High Court Of Himachal Pradesh · (1995) 2 ILR HP 765
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1995
207 judgments · page 11 of 11
High Courts05 Jan 1995Dismissed
Raj Pal Vs State of H.P.
High Court Of Himachal Pradesh · (1995) 2 ILR HP 755 : (1996) 1 RCR(Criminal) 338
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 366, 376
High Courts05 Jan 1995Allowed
Trilok Chand Vs State of H.P.
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1215
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Jan 1995Dismissed
Natho Ram Vs State of H.P.
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1222
Penal Code, 1860 (IPC) — Section 376
High Courts05 Jan 1995Allowed
M/s. New India Assurance Co. Vs Kishori Lal Sud
High Court Of Himachal Pradesh · (1995) 2 ShimLC 46
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)
High Courts04 Jan 1995Dismissed
Bhagat Ram Vs State of H.P.
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1204
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 428Evidence Act, 1872 — Section 20Penal Code, 1860 (IPC) — Section 201, 302, 304, 304(2), 325
High Courts02 Jan 1995Allowed
Suraj Kishan Arora Vs Govind Singh
High Court Of Himachal Pradesh · (1995) 2 ILR HP 847
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5, 151Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3), 14(6)