CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 1995

207 judgments · page 10 of 11

High Courts24 Mar 1995Dismissed

Sidhu Ram Vs Ramesh Kumar and Others

High Court Of Himachal Pradesh · (1996) 1 RCR(Criminal) 320 : (1995) 2 ShimLC 325

Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 277Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 34
Read judgment
High Courts20 Mar 1995Allowed

State of H.P. Vs Puran Chand

High Court Of Himachal Pradesh · (1995) 2 ShimLC 436

Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest (Sale of Timber) Rules, 1969 — Rule 14, 9
Read judgment
High Courts20 Mar 1995Allowed

Inder Singh Vs Asstt. Engineer and Another

High Court Of Himachal Pradesh · (1995) 2 ILR HP 927

Constitution of India, 1950 — Article 227Himachal Pradesh Road Side Land Control Act, 1968 — Section 11(1), 12, 3, 3(1), 3(2)Land Acquisition Act, 1894 — Section 3
Read judgment
High Courts24 Feb 1995

Sunita Vs Jai Dev

High Court Of Himachal Pradesh · (1996) 1 CivCC 205 : (1995) 2 ILR HP 752

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)
Read judgment
High Courts06 Jan 1995Allowed

Rishi Pal and Co. Vs State of H.P. and Others

High Court Of Himachal Pradesh · (1995) 1 ILR HP 379

Constitution of India, 1950 — Article 12, 14, 21Himachal Pradesh Liquor Licence Rules, 1986 — Rule 1, 34, 36, 36(22), 36(23)Punjab Excise Act, 1914 — Section 59
Read judgment
High Courts06 Jan 1995Dismissed

Rattnu Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1995) 2 ILR HP 775

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 300, 302, 304(1), 304(2)
Read judgment
High Courts06 Jan 1995Dismissed

State of H.P. Vs Gurcharan Singh

High Court Of Himachal Pradesh · (1995) 2 ILR HP 826

Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 101, 4(1)Penal Code, 1860 (IPC) — Section 161
Read judgment