High Courts11 Jan 2007Allowed
Surat Municipal Corporation Vs Babubhai Zaverbhai Patel
Gujarat High Court · (2007) 2 GLR 2298
Bombay Provincial Municipal Corporations Act, 1949 — Section 254, 260, 478, 478[1), 478[2)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 993 of 1,770
High Courts11 Jan 2007
Harshvardhan B. Patel Vs Vitthalbhai A. Patel and Others
Gujarat High Court · (2007) 01 GUJ CK 0055
Motor Vehicles Act, 1988 — Section 140, 142, 163A, 163A(1), 173Workmens Compensation Act, 1923 — Section 2, 2(1), 3, 4
High Courts11 Jan 2007Allowed
Lalitaben Vs Niruben Ramanbhai Suthar and Others
Gujarat High Court · (2007) 27 GLH 403 : (2007) 3 GLR 2332
Hindu Succession Act, 1956 — Section 14, 6, 8
High Courts11 Jan 2007Allowed
Kiritkumar Trikambhai Patel Vs DDO and Another
Gujarat High Court · (2007) 01 GUJ CK 0044
Constitution of India, 1950 — Article 12
High Courts11 Jan 2007
Shree Janta Sahakari Mandli Ltd. Vs The State of Gujarat and Another
Gujarat High Court · (2007) 2 GLR 1818
Criminal Procedure Code, 1973 (CrPC) — Section 169
High Courts11 Jan 2007Dismissed
Ismail @ Usman Kalu Pathan Vs State of Gujarat
Gujarat High Court · (2007) 2 GLR 2238
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(10), 3(11), 3(12)
High Courts10 Jan 2007Allowed
Saurashtra Rachanatmak Samiti Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 1649
Bombay Public Trusts Act, 1950 — Section 36, 36(1), 36(2), 36(3)
High Courts10 Jan 2007
M.T. Emerald Sky Vs Reliance Industries Ltd. and Another
Gujarat High Court · AIR 2007 Guj 90
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 10, Order 8 Rule 5, Order 8 Rule 6, 149Court Fees Act, 1870 — Section 4
High Courts10 Jan 2007Allowed
Akshar Image Vs Jahesh Creation and Others
Gujarat High Court · (2007) 1 GLR 912
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, 151Constitution of India, 1950 — Article 227
High Courts10 Jan 2007Dismissed
Deepak P. Brahmbhatt Vs President
Gujarat High Court · (2007) 01 GUJ CK 0023
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 47, 48
High Courts10 Jan 2007
Bhikubhai Anakbhai Bayal Vs State of Gujarat
Gujarat High Court · (2007) 2 GLR 1380
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 209, 227, 228Penal Code, 1860 (IPC) — Section 409, 464, 465, 471, 477A
High Courts09 Jan 2007Allowed
Devabhai Bhanabhai through Heir and L.R Premiben and Others Vs Additional Chief Secretary and Others
Gujarat High Court · (2007) 27 GLH 613
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84CGujarat Land Revenue Rules, 1972 — Rule 108(6)
High Courts09 Jan 2007Allowed
Janakpuri Co-operative Housingsociety Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 2227
Constitution of India, 1950 — Article 226
High Courts09 Jan 2007
Special Land Acquisition Officer Vs Hira Hakka and Others
Gujarat High Court · (2007) 01 GUJ CK 0050
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 51A, 54
High Courts09 Jan 2007
Arunaben Atmaram Dudhrejiya and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 1 GLR 865
Constitution of India, 1950 — Article 14, 16, 162, 226, 309Industrial Disputes Act, 1947 — Section 2
High Courts09 Jan 2007Dismissed
Mehmoodmiya @ Mulla Vs The State of Gujarat
Gujarat High Court · (2007) 01 GUJ CK 0038
Constitution of India, 1950 — Article 21
High Courts09 Jan 2007
Mukundlal Trikamlal Patwa Vs State of Gujarat and Others
Gujarat High Court · (2007) 1 GLR 761
Gujarat Town Planning and Urban Development Act, 1976 — Section 70
High Courts09 Jan 2007Dismissed
Narendrakumar Chandulal Patel Vs State of Gujarat and Others
Gujarat High Court · (2007) 01 GUJ CK 0017
Constitution of India, 1950 — Article 226Gujarat Secondary and Higher Secondary Education Regulations, 1974 — Regulation 9(2)
High Courts08 Jan 2007Allowed
Swastik Industries Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 2180
Bombay Cinemas (Regulation) Act, 1953 — Section 8ABombay Cinemas (Regulation) Rules, 1954 — Rule 117, 129, 131, 131(1)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Jan 2007Dismissed
Spl. Laq Officer Vs Karansang Madhubha and Another
Gujarat High Court · (2007) 01 GUJ CK 0005
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)