High Courts01 Jan 2007Dismissed
Patel Rashmikaben Rajeshkumar Vs Director of Primary Education and Others
Gujarat High Court · (2007) 01 GUJ CK 0020
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 994 of 1,770
High Courts29 Dec 2006Dismissed
Gopalbhai Chaturbhai Amin Vs State of Gujarat
Gujarat High Court · (2006) 12 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 109, 114, 120B, 188, 34
High Courts28 Dec 2006Dismissed
United India Insurance Co. Ltd. Vs Virambhai Ranchhodbhai (Chaudhari) Patel and Others
Gujarat High Court · (2008) ACJ 1332 : AIR 2007 Guj 119 : (2007) 4 RCR(Civil) 436
Motor Vehicles Act, 1988 — Section 173
High Courts28 Dec 2006
State of Gujarat Vs Jaman Haji Mamad Jat and Others
Gujarat High Court · (2007) CriLJ 1584 : (2007) 2 GLR 1165
Arms Act, 1959 — Section 25, 25(1)(AA), 25(1)(B)(C)(F)Criminal Law (Amendment) Act, 1932 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 313, 366(1)
High Courts28 Dec 2006Allowed
Arvindbhai Dahyabhai Patel and Another Vs Krishnakant J. Shah
Gujarat High Court · AIR 2007 Guj 104
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Dec 2006Allowed
Pravinkumar Amratlal Gajjar Vs State of Gujarat
Gujarat High Court · (2006) 12 GUJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts28 Dec 2006
New India Assurance Co. Ltd. Vs Kamarali Husenmiya Saiyed and Others
Gujarat High Court · (2006) 12 GUJ CK 0007
Motor Vehicles Act, 1988 — Section 173(1), 173(2)
High Courts27 Dec 2006
Jal Sampatti Parivar Cooperative Housing Society Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 2310
Constitution of India, 1950 — Article 14Gujarat Land Revenue Rules, 1972 — Rule 42
High Courts27 Dec 2006
Patel Shambhubhai Bhaichanddas Vs State of Gujarat and Another
Gujarat High Court · (2007) 1 GLR 713
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12, 2(12), 2(12), 63, 63Constitution of India, 1950 — Article 12, 12, 14, 14, 16, 16Land Acquisition (Companies) Rules, 1963 — Rule 4
High Courts27 Dec 2006Allowed
Laxmangiri Narangiri Vs State of Gujarat and Others
Gujarat High Court · (2006) 12 GUJ CK 0020
High Courts26 Dec 2006Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Tejpal Naranji Bhadra and Others
Gujarat High Court · (2006) 12 GUJ CK 0065
Motor Vehicles Act, 1988 — Section 140, 149(2), 163A, 166, 168
High Courts26 Dec 2006Allowed
Mehul Kishorsinh Jadeja Vs Amarjit Singh (I.A.S.) Appellate Authority and Commissioner of Health and Others
Gujarat High Court · (2007) 2 GLR 1780
Transplantation of Human Organs and Tissues Act, 1994 — Section 17, 3(12), 3(2), 9, 9(1)
High Courts26 Dec 2006Dismissed
Avadhoot Engineering Co. Vs State of Gujarat and Others
Gujarat High Court · (2006) 12 GUJ CK 0008
Constitution of India, 1950 — Article 226Gujarat Sales Tax Act, 1969 — Section 2A, 49(2), 5, 5(1), 62
High Courts26 Dec 2006
Gen. Manager/Managing Director and Others Vs Secretary (Appeal) and Others
Gujarat High Court · (2006) 12 GUJ CK 0006
Bombay Land Revenue Code, 1879 — Section 144, 145, 146, 147, 148
High Courts22 Dec 2006Allowed
Ajay S. Patel, Engineers Contractors and Consultant Vs State of Gujarat and Another
Gujarat High Court · AIR 2007 Guj 150
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9 , 92, 92Gujarat Public Works Contracts Arbitration Tribunal Ordinance, 1991 — Section 1, 1(3)Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 1, 1(3), 12, 13, 13(1)
High Courts21 Dec 2006Allowed
Radha Tejpal Bajaj Vs President - Industrial Court and Another
Gujarat High Court · (2006) 12 GUJ CK 0041
Constitution of India, 1950 — Article 14, 21, 226, 311
High Courts21 Dec 2006
State of Gujarat Vs Kishorkumar Laxmidas
Gujarat High Court · (2007) 27 GLH 194
Insecticides Act, 1968 — Section 29(1)Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1A), 19(2), 24, 7(1)
High Courts20 Dec 2006Dismissed
Popatji Chhaguji and Others Vs Competent Authority and Addl. Collector and Another
Gujarat High Court · (2006) 12 GUJ CK 0043
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(2), 10(3), 20, 20(1)
High Courts19 Dec 2006
Sultan Ibrahim Mansuri Vs State of Gujarat and Others
Gujarat High Court · (2006) 12 GUJ CK 0045
Bombay Civil Services Rules, 1959 — Rule 230, 248, 41(2)Industrial Disputes Act, 1947 — Section 25B
High Courts19 Dec 2006Dismissed
Liberty Cinema A Patnership Firm Vs The State of Gujarat and Another
Gujarat High Court · (2007) 3 GLR 2638
Bombay Entertainment Duty and Advertisements Act, 1923 — Section 6, 6(3)Gujarat Entertainment Tax Act, 1977 — Section 29