High Courts19 Dec 2006
Oriental Insurance Co. Ltd. Vs Minor Vatsal Timirbhai Shah and Others
Gujarat High Court · (2007) ACJ 2750 : (2007) 1 GLR 890
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 995 of 1,770
High Courts18 Dec 2006
Bachiben Naranbha Vs State of Gujarat and Others
Gujarat High Court · (2007) 3 GLR 1918
Bombay Police Act, 1951 — Section 110, 117Civil Procedure Code Amendment Act, 1973 — Section 176Constitution of India, 1950 — Article 14, 142, 19, 21, 226
High Courts18 Dec 2006Dismissed
Dalpatbhai Jasraj Dalwadi and Others Vs State of Gujarat and Others
Gujarat High Court · (2007) 1 GLR 882
Constitution of India, 1950 — Article 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 2(6)
High Courts18 Dec 2006Dismissed
Saiyed Salim Saiyed Hussain Saiyed Vs State of Gujarat
Gujarat High Court · (2007) 1 GLR 834
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313, 374, 464Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 29, 42, 42(1)
High Courts18 Dec 2006Allowed
Bhikhabhai Rasulbhai Bhokariya Vs State of Gujarat and Another
Gujarat High Court · (2006) 12 GUJ CK 0036
Constitution of India, 1950 — Article 311
High Courts18 Dec 2006Dismissed
Dalpatbhai Jasraj Dalwadi and Others Vs State of Gujarat
Gujarat High Court · AIR 2007 Guj 123
Constitution of India, 1950 — Article 227Gujarat Rural Debtors Relief Act, 1976 — Section 2, 2(6)
High Courts18 Dec 2006Allowed
M.M. Agravat Vs State of Gujarat and Another
Gujarat High Court · (2006) 12 GUJ CK 0017
Constitution of India, 1950 — Article 14, 21, 226, 311
High Courts15 Dec 2006Dismissed
Nilkanth Sudhirbhai Pandya Vs State of Gujarat and Others
Gujarat High Court · (2007) 1 GLR 581
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 16, 5APetroleum and Minerals Pipelines (Acquisition of Right of User in Land) Rules, 1963 — Rule 3, 3(2), 3(3), 8, 8(3)
High Courts15 Dec 2006
Uttar Gujarat Vij Company Ltd. and Another Vs Haribhai Chhaganbhai Bharwad
Gujarat High Court · AIR 2007 Guj 84
High Courts15 Dec 2006Dismissed
Vasantlal Ratilal Jasani Vs The State of Gujarat
Gujarat High Court · (2007) 3 GLR 2706
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(2), 10(3), 2(1)
High Courts15 Dec 2006Dismissed
Harivadan Bhagwandas and Others Vs Chandaben and Another
Gujarat High Court · (2007) 54 GLH 27 : (2007) 27 GLH 54 : (2007) 3 GLR 2498
Bombay Tenancy Act, 1939 — Section 2ABombay Tenancy and Agricultural Lands Act, 1948 — Section 2, 32G, 4, 88
High Courts14 Dec 2006Dismissed
Bajaj Allianz General Ins. Company Ltd. Vs Belaben @ Bhumikaben Yatinkumar and Others
Gujarat High Court · (2006) 12 GUJ CK 0066
Motor Vehicles Act, 1939 — Section 92A, 92A(3), 92A(4)Motor Vehicles Act, 1988 — Section 140, 140(3), 140(4), 145, 163A
High Courts14 Dec 2006Dismissed
Husenabibi and Another Vs Abdulmiya Kasammiya Kureshi and Others
Gujarat High Court · AIR 2007 Guj 56
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 20, 21, 21(5)
High Courts13 Dec 2006Dismissed
Mohanbhai Ranchhodbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 1656
Constitution of India, 1950 — Article 226, 227Forest Act, 1927 — Section 61A, 61B
High Courts13 Dec 2006Allowed
Taraben Mansukhlal Pala Vs LIC of India
Gujarat High Court · (2008) ACJ 1169 : (2007) 2 GLR 106
Insurance Act, 1938 — Section 45
High Courts13 Dec 2006
Oriental Insurance Co. Ltd. Vs Savthanji Khodaji Thakor and Others
Gujarat High Court · (2008) ACJ 2486
Motor Vehicles Act, 1988 — Section 173
High Courts12 Dec 2006
Hansaben Babulal Vaghela Vs State of Gujarat and Others
Gujarat High Court · (2007) 114 FLR 819
Industrial Disputes Act, 1947 — Section 2
High Courts12 Dec 2006
Pravinbhai Mohanbhai Andani (Patel) and Others Vs State of Gujarat and Others
Gujarat High Court · (2006) 12 GUJ CK 0067
Gujarat Agricultural Produce Markets Act, 1963 — Section 14, 44, 50
High Courts12 Dec 2006Dismissed
Wires and Cables India Pvt. Ltd. Vs Voltamp Transformers Pvt. Ltd. and Another
Gujarat High Court · (2006) 12 GUJ CK 0044
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 43 Rule 1, Order 6 Rule 4Constitution of India, 1950 — Article 227
High Courts12 Dec 2006Allowed
Patel Babubhai Ishwarlal and Another Vs State of Guj.
Gujarat High Court · (2006) 12 GUJ CK 0033
Penal Code, 1860 (IPC) — Section 114, 161, 165, 165A, 5Prevention of Corruption Act, 1947 — Section 12, 5(A)(1), 5A, 7