High Courts31 Jan 2007Dismissed
Taha Wire Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2008) 12 STR 793
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 991 of 1,770
High Courts29 Jan 2007Dismissed
Sureshbhai Jehaji Thakor Vs State of Gujarat and Another
Gujarat High Court · (2007) CriLJ 2488
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 460Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 16(1), 16A, 2Prevention of Food Adulteration Rules, 1955 — Rule 14, 16
High Courts29 Jan 2007Allowed
Special Laq Officer and Another Vs Shankerbhai Dharamshibhai and Another
Gujarat High Court · (2007) 01 GUJ CK 0049
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6
High Courts29 Jan 2007
Spl. Laq. Officer and Another Vs Narendra Sakhidas and Others
Gujarat High Court · (2007) 01 GUJ CK 0048
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2), 6
High Courts29 Jan 2007
Upendrabhai Maganbhai Patel Vs State of Gujarat and Another
Gujarat High Court · (2007) 01 GUJ CK 0045
Bombay Land Revenue Code, 1879 — Section 65Constitution of India, 1950 — Article 227Gujarat Town Planning and Urban Development Act, 1976 — Section 117
High Courts29 Jan 2007
Spl. Laq Officer and Another Vs Dahiben and Others
Gujarat High Court · (2007) 01 GUJ CK 0006
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2), 6
High Courts29 Jan 2007
Dharti Samudayik Sahakari Kheti Mandali Ltd. Vs Torrent Power Ltd. and Others
Gujarat High Court · (2007) 01 GUJ CK 0004
Constitution of India, 1950 — Article 226
High Courts29 Jan 2007Dismissed
State of Gujarat Vs Vinod Chandra Babulal Khilosiya
Gujarat High Court · (2007) 24 CriminalCC 315
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 12, 16, 19, 19(2), 7
High Courts25 Jan 2007
Munaf Sha alias Ghayal Jaman Sha Fakir Vs State of Gujarat
Gujarat High Court · (2007) 01 GUJ CK 0061
Penal Code, 1860 (IPC) — Section 114, 120B, 302, 323, 395
High Courts25 Jan 2007Dismissed
Sami Kalavni Mandal Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 1313
Constitution of India, 1950 — Article 14, 226Gujarat Secondary Education Act, 1972 — Section 17, 31, 48, 48(1)
High Courts25 Jan 2007Dismissed
Vasudev Chelaji Marvadi Vs Jyotindra Pursottamdas Patel and Another
Gujarat High Court · (2007) 01 GUJ CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 374Essential Commodities Act, 1955 — Section 3, 7
High Courts25 Jan 2007Dismissed
Textiles Labour Union Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 2 GLR 1202
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17(3), 25, 3(1)
High Courts25 Jan 2007Dismissed
N.L. Joshi and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 01 GUJ CK 0029
Administrative Tribunals Act, 1985 — Section 15, 3Constitution of India, 1950 — Article 14, 16, 162, 21, 226
High Courts25 Jan 2007Dismissed
Nazmabegam Nazirbeg Mirza and Another Vs State of Gujarat and Another
Gujarat High Court · (2007) 114 FLR 609 : (2007) 2 GLR 1206
Constitution of India, 1950 — Article 226
High Courts24 Jan 2007Dismissed
Pushpaben M. Thakkar Vs President and Another
Gujarat High Court · (2007) 01 GUJ CK 0037
High Courts24 Jan 2007Dismissed
The State of Gujarat Vs Hajimiya Sulemanbhai Shaikh and Another
Gujarat High Court · (2007) 01 GUJ CK 0036
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 144, 145, 147, 148
High Courts24 Jan 2007
Kadarbhai Rasulbhai Moghul Vs The State of Gujarat
Gujarat High Court · (2007) 01 GUJ CK 0024
High Courts24 Jan 2007
Jitendrakumar Shantilal Sheth Vs State of Gujarat and Others
Gujarat High Court · (2007) 01 GUJ CK 0019
Bombay Land Revenue Code, 1879 — Section 211Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43
High Courts24 Jan 2007
Rajiben and Another Vs The State of Gujarat and Others
Gujarat High Court · (2007) 01 GUJ CK 0013
Constitution of India, 1950 — Article 309
High Courts23 Jan 2007
Gujarat Water Supply and Sewerage Board Vs Agricultural and Rural Labour Association
Gujarat High Court · (2007) 01 GUJ CK 0039
Industrial Disputes Act, 1947 — Section 33