Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 374(2), 391Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 16, 17, 18, 2Penal Code, 1860 (IPC) — Section 114, 302, 304, 306, 498A

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High Courts13 Feb 2007Dismissed

Manoj Valmiki Pande Vs State of Gujarat

Gujarat High Court · (2007) 2 GLR 2245

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2), 43

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High Courts09 Feb 2007

Tribhovandas A. Singhvi Vs State of Gujarat and Others

Gujarat High Court · (2007) 2 GLR 1720

Gujarat Land Revenue Rules, 1972 — Rule 77

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High Courts09 Feb 2007Dismissed

AIA Engineering Pvt. LTD. Vs Bharat Dand and Others

Gujarat High Court · (2007) 02 GUJ CK 0009

Civil Procedure Code, 1908 (CPC) — Section 43

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High Courts08 Feb 2007Allowed

Ind Bank Merchant Banking Services Ltd. Vs Orient Resorts (India) Ltd.

Gujarat High Court · (2008) 146 CompCas 15 : (2009) 91 SCL 302

Companies Act, 1956 — Section 434

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High Courts08 Feb 2007Dismissed

State of Gujarat Vs Pathan Faridkhan @ Gandabhai Zafarkhan and Another

Gujarat High Court · (2007) 02 GUJ CK 0078

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29

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High Courts08 Feb 2007Allowed

Kusumben Vipinchandra Shah and Another Vs Arvindbhai Narmadashankar Raval and Others

Gujarat High Court · (2008) ACJ 1335 : AIR 2007 Guj 121

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts07 Feb 2007Dismissed

Parbatsang Gulabsang Gadhvi and Another Vs State of Gujarat and Others

Gujarat High Court · (2007) 3 GLR 1937

Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 37

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High Courts07 Feb 2007Dismissed

Kumudkumari Vishnuprasad Sadhu and Others Vs Gandhinagar Dist. Panchayat and Others

Gujarat High Court · (2007) 02 GUJ CK 0071

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 14, 16, 226Gujarat High Court Rules, 1993 — Rule 50

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High Courts07 Feb 2007Dismissed

Maganbhai Desaibhai Patel Vs Ramanbhai Harmanbhai and Others

Gujarat High Court · (2007) 02 GUJ CK 0036

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32R, 43, 84CConstitution of India, 1950 — Article 227

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High Courts07 Feb 2007Allowed

Special Laq Officer and Another Vs Thakore Hiraji Punaji

Gujarat High Court · (2007) 02 GUJ CK 0031

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)

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High Courts07 Feb 2007Allowed

Patel Amrutbhai Somabhai and Others Vs State of Gujarat

Gujarat High Court · (2007) 3 GLR 2668

Criminal Procedure Code, 1973 (CrPC) — Section 21Essential Commodities (Special Provisions) Act, 1981 — Section 12(AA)(1), 12(AA)(1)Essential Commodities Act, 1955 — Section 11, 12(AA), 3, 5

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High Courts07 Feb 2007Dismissed

Khumansinh Manubha and Others Vs The State of Gujarat

Gujarat High Court · (2007) 02 GUJ CK 0006

Arms Act, 1959 — Section 25(3)(A)Criminal Procedure Code, 1973 (CrPC) — Section 452, 517, 520, 547Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149

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High Courts06 Feb 2007Dismissed

Harijan Madha Wala Vs State of Gujarat and Another

Gujarat High Court · (2007) 02 GUJ CK 0081

Bombay Police Act, 1951 — Section 56Constitution of India, 1950 — Article 21

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High Courts06 Feb 2007

Mohammed Iqbal Gulam Mohammed Shaikh Vs The State of Gujarat and Another

Gujarat High Court · (2007) 02 GUJ CK 0064

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32A, 33, 37

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