High Courts28 Feb 2007
Inductotherm (India) Pvt. Ltd. (Formerly Inductotherm India) Vs James Kurian Asstt. Commissioner of Income
Gujarat High Court · (2007) 212 CTR 195
Income Tax Act, 1961 — Section 10, 139, 142(1), 143(3), 147
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 987 of 1,770
High Courts28 Feb 2007Allowed
State of Gujarat Vs Be-Rojgar A.T.D Union and Another
Gujarat High Court · (2007) 02 GUJ CK 0044
High Courts28 Feb 2007Allowed
Ramanbhai Ramsinhbhai Parmar Vs Mamlatdar (Rural), Anand and Others
Gujarat High Court · (2007) 2 GLR 1789
Bombay Land Revenue Code, 1879 — Section 203, 39AGujarat Panchayats (Amendment) Act, 1993 — Section 267, 267(2), 267(4), 57
High Courts28 Feb 2007
Dalsukhbhai Savjibhai Patel Police Sub Inspector Vs The State of Gujarat
Gujarat High Court · (2007) 02 GUJ CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 378, 386Motor Vehicles Act, 1988 — Section 177, 192, 66(1)Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts28 Feb 2007
Kuwarben Valjiben Parmar Vs Patan Municipality
Gujarat High Court · (2007) 02 GUJ CK 0020
Bombay Civil Services Rules, 1959 — Rule 3, 5Constitution of India, 1950 — Article 12, 14, 16, 226, 39Contract Act, 1872 — Section 23
High Courts28 Feb 2007
Bapalal J. Gadhvi Vs State of Gujarat and Another
Gujarat High Court · (2007) 2 GLR 1374
Constitution of India, 1950 — Article 14, 16, 309
High Courts28 Feb 2007Dismissed
State of Gujarat Vs Ramji Govind and Others
Gujarat High Court · (2007) 27 GLH 631
Land Acquisition Act, 1894 — Section 23, 23(1)(a), 23(1A), 23(2), 23(A1)
High Courts27 Feb 2007
Vipulbhai Mansingbhai Chaudhry, Chairman Vs GC Murmu or his successor in the office and Another
Gujarat High Court · (2007) 2 GLR 2204
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(1), Order 14 Rule 2(2)
High Courts27 Feb 2007Dismissed
Yatin N. Oza Vs State of Gujarat and Others Yatin N. Oza Vs State of Gujarat and Others
Gujarat High Court · (2007) 02 GUJ CK 0072
Arms Act, 1959 — Section 25(1AA), 25(1B)A, 27Constitution of India, 1950 — Article 226Explosives Act, 1884 — Section 9B
High Courts27 Feb 2007Dismissed
State of Gujarat and Another Vs Ambalal Alias Ambubhai Dahyabhai Patel and Another
Gujarat High Court · (2007) 02 GUJ CK 0056
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6
High Courts27 Feb 2007
The New India Assurance Co. Ltd. Vs Meenaben Pankajkumar Joshi and Others
Gujarat High Court · (2007) 02 GUJ CK 0043
Constitution of India, 1950 — Article 133, 134AMotor Vehicles Act, 1988 — Section 140
High Courts27 Feb 2007Allowed
Soorat Jessomal Khanchandani Vs Gujarat Secondary And Higher Secondary Education Board and Others
Gujarat High Court · (2007) 02 GUJ CK 0037
High Courts27 Feb 2007Dismissed
Special Land Acq. Officer and Another Vs Roshanbhai Chandbhai and Others
Gujarat High Court · (2007) 02 GUJ CK 0027
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6
High Courts27 Feb 2007Dismissed
The Spl. Land ACQ. Officer and Another Vs Ramjibhai Hirabhai Vankar
Gujarat High Court · (2007) 02 GUJ CK 0026
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6
High Courts26 Feb 2007Dismissed
National Insurance Co. Ltd. Vs Manubhai Raijibhai Vaghela and Others
Gujarat High Court · (2007) 27 GLH 389
Motor Vehicles Act, 1988 — Section 149, 149(2), 163A
High Courts26 Feb 2007Dismissed
Gitaben P. Shukla Vs State of Guj. and Others
Gujarat High Court · (2007) 02 GUJ CK 0055
Constitution of India, 1950 — Article 226
High Courts26 Feb 2007Dismissed
Special Laq Officer and Another Vs Dilubha Hemubha Chudasama
Gujarat High Court · (2007) 02 GUJ CK 0029
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)
High Courts26 Feb 2007
Special Laq Officer Vs Vadher Vajabhai Ghanabhai and Others
Gujarat High Court · (2007) 02 GUJ CK 0028
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 4(1), 54
High Courts26 Feb 2007
Jethiben Shekhabhai Vs State of Gujarat and Others
Gujarat High Court · (2007) 27 GLH 297
High Courts23 Feb 2007
Dineshkumar G. Chavda and Others Vs State of Gujarat and Others
Gujarat High Court · (2007) 115 FLR 1080 : (2007) 27 GLH 314
Constitution of India, 1950 — Article 226, 227Gujarat Municipalities Act, 1963 — Section 258, 258(1), 50