High Courts06 Feb 2007Allowed
Pramjibhai Rupabhai Chalsaniya Vs State of Gujarat
Gujarat High Court · (2007) 2 GLR 2155
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313, 374Penal Code, 1860 (IPC) — Section 366, 376, 376(2), 506, 506(2)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 990 of 1,770
High Courts06 Feb 2007
Pranav Ganeshbhai Chakravarty Vs State of Gujarat and Others
Gujarat High Court · (2007) 02 GUJ CK 0046
Constitution of India, 1950 — Article 162, 226, 286, 320, 320(3)Government of India Act, 1935 — Section 266Gujarat Public Service Commission (Exemption from Consultation) Regulations, 1960 — Regulation 3
High Courts05 Feb 2007
R.N. Bhagat and Others Vs Bhagat Marketing Corp. and Another
Gujarat High Court · (2007) 1 GLR 686 : (2007) 35 PTC 571
Trade Marks Act, 1999 — Section 23, 28, 29, 30, 33
High Courts05 Feb 2007Dismissed
Oriental Insurance Co. Ltd. Vs Bhanubhai Ishwarbhai Mistry and Others
Gujarat High Court · (2007) 02 GUJ CK 0039
Motor Vehicles Act, 1988 — Section 149(2), 163A, 170
High Courts05 Feb 2007Dismissed
Jayantibhai Dahyabhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2007) 02 GUJ CK 0002
Gujarat Co-operative Societies Act, 1961 — Section 110, 84, 86, 87, 93
High Courts02 Feb 2007Dismissed
Patel Rashmikant Rajeshkumar Vs Director of Primary Education and Others
Gujarat High Court · (2007) 27 GLH 777
Constitution of India, 1950 — Article 14
High Courts02 Feb 2007Dismissed
Rabnistan Ismailbhai Patel Legal heir and representative of Deceased Ismailbhai Ahmedbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2007) 02 GUJ CK 0033
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11(2), 12(2), 18, 31, 31(2)
High Courts02 Feb 2007Dismissed
Rasiklal Harilal Shah and Others Vs State of Gujarat and Others
Gujarat High Court · (2007) 02 GUJ CK 0032
Land Acquisition Act, 1894 — Section 11(2), 12, 12(2), 18, 31
High Courts02 Feb 2007Dismissed
Chandrakantbhai Mangalbhai Patel, Legal Heir and rep. of Deceased Mangalbhai Vardhabhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2007) 02 GUJ CK 0017
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11(2), 12(2), 18, 31, 31(2)
High Courts01 Feb 2007
Gandabhai Kuvarbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 1750
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 10, 6(3B), 6(3C)
High Courts01 Feb 2007
Sungjibhai Gandabhai Vs State of Gujarat and Others
Gujarat High Court · (2007) 27 GLH 604
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 10, 6, 6(3B), 6(3B), 6(3C)
High Courts01 Feb 2007Allowed
Kalpataru Land Development Pvt. Ltd. Vs Jamnadas Vishnubhai Patel and Others
Gujarat High Court · (2007) 02 GUJ CK 0040
High Courts01 Feb 2007
Shantaben Patel and Another Vs Mamlatdar and Agriculture Landtribunal (Ceiling) and Others
Gujarat High Court · (2007) 02 GUJ CK 0025
Constitution of India, 1950 — Article 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 6, 6(3B), 8
High Courts01 Feb 2007
Kotak Mahindra Bank Ltd. Vs Balaram Cements Ltd.
Gujarat High Court · (2008) 146 CompCas 1
Companies Act, 1956 — Section 391
High Courts01 Feb 2007Dismissed
Lakhi Mulubhai Modhvadia Vs State of Gujarat and Others
Gujarat High Court · (2007) 3 GLR 1865
Constitution of India, 1950 — Article 142, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 173(8)
High Courts01 Feb 2007
Jethalal Gordhandas Shah and Others Vs The State of Gujarat and Another
Gujarat High Court · (2007) 02 GUJ CK 0018
Constitution of India, 1950 — Article 226Land Acquisition (Amendment) Act, 1984 — Section 15, 30(2)Land Acquisition Act, 1894 — Section 11, 18, 23(1), 26, 28
High Courts01 Feb 2007
Rameshkumar Parshottambhai Sagar Vs State of Gujarat
Gujarat High Court · (2007) CriLJ 2163 : (2007) 3 GLR 1889
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 386Gujarat Agricultural Lands Ceiling Act, 1960 — Section 20, 21, 37Penal Code, 1860 (IPC) — Section 161
High Courts31 Jan 2007
Ghanshyam R. Sharma Vs Commandant and Another
Gujarat High Court · (2007) 2 GLR 2305
Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts31 Jan 2007Dismissed
Manoj H. Mishra Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 114 FLR 573 : (2007) 3 GLR 2503
Constitution of India, 1950 — Article 226
High Courts31 Jan 2007
Sursangji Kuberji Thakore and Others Vs Executive Engineer (Sanand) and Others
Gujarat High Court · (2007) 01 GUJ CK 0003
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 4, 4(1), 5A(2), 6