High Courts17 Apr 2007Allowed
Raysangbhai Motibhai Parmar and Others Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0014
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 982 of 1,770
High Courts17 Apr 2007Dismissed
The State of Gujarat and Another Vs Valiben Savjibhai
Gujarat High Court · (2007) 04 GUJ CK 0005
Evidence Act, 1872 — Section 114Industrial Disputes (Gujarat) Rules, 1966 — Rule 81Industrial Disputes Act, 1947 — Section 10, 2, 25B, 25F, 25G
High Courts16 Apr 2007Dismissed
Special Land Acquisition Officer and Another Vs Motibhai Husenbhai Desai
Gujarat High Court · (2007) 04 GUJ CK 0060
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 5, 54, 5A(2)
High Courts16 Apr 2007
Popatlal Govaram Thakar (Joshi) Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0052
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Apr 2007Dismissed
State of Gujarat Vs Dinesh Keshavlal Maheta
Gujarat High Court · (2007) 27 GLH 615 : (2007) 2 GLR 1785
High Courts12 Apr 2007Allowed
Bank of India Vs Pankaj Dilipbhai Hemnani and Others
Gujarat High Court · AIR 2007 Guj 201 : (2008) 1 BC 355 : (2007) 27 GLH 326 : (2007) 2 GLR 1810
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17, 17(1)
High Courts12 Apr 2007
Executive Engineer, Narmada Canal Project and Another Vs Thakor Pradhanji Sursangji
Gujarat High Court · (2007) 2 GLR 1678
Land Acquisition Act, 1894 — Section 23(1), 4, 6, 9
High Courts12 Apr 2007Dismissed
Abdulkarim Fajalbhai Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0015
Bombay Police Act, 1951 — Section 135, 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 300, 302, 324, 326
High Courts12 Apr 2007
Praful Vashrambhai Vs Gujarat State Road Transport Corporation and Others
Gujarat High Court · (2008) ACJ 2230 : (2007) 3 GLR 2642
Motor Vehicles Act, 1988 — Section 163A
High Courts11 Apr 2007Allowed
J.A. Chauhan Vs State of Gujarat and Others
Gujarat High Court · (2007) 04 GUJ CK 0062
Bombay Shops and Establishments Act, 1948 — Section 2(4)Constitution of India, 1950 — Article 14, 16, 21, 23, 39Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts11 Apr 2007Dismissed
Abdul Rasid Shaikh and Another Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0056
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 23, 29, 42
High Courts11 Apr 2007Allowed
Prakash Ramjibhai Marwadi Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0020
Penal Code, 1860 (IPC) — Section 114, 328, 342, 365, 376
High Courts10 Apr 2007Allowed
Naginbhai Ambalal Solanki Vs State of Gujarat
Gujarat High Court · (2008) 1 GLR 534
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 511
High Courts10 Apr 2007
Gurumukhdas Topandas Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 360, 361, 374Essential Commodities Act, 1955 — Section 16, 18, 3, 7Probation of Offenders Act, 1958 — Section 4
High Courts05 Apr 2007Allowed
Special Laq Officer Vs Ghanshyambhai Trikambhai and Another
Gujarat High Court · (2007) 04 GUJ CK 0059
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 5, 54, 5A(2)
High Courts05 Apr 2007
Dr. Purshottam Swaroopchand Soni Vs The State of Gujarat
Gujarat High Court · (2007) 2 GLR 2088
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 315
High Courts05 Apr 2007Dismissed
Dhaniben Vs Umeshbhai Kalidas Acharya and Others
Gujarat High Court · (2007) 04 GUJ CK 0043
Mamlatdars Court Act, 1906 — Section 5(2)
High Courts05 Apr 2007Allowed
Executive Engineer R and B Division No. 16 and Another Vs Patel Bhailalbhai Jivanlal
Gujarat High Court · (2007) 04 GUJ CK 0013
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 5, 54, 5A(2)
High Courts05 Apr 2007
Patel Becharbhai Vs State of Gujarat and Others
Gujarat High Court · (2007) 04 GUJ CK 0012
Constitution of India, 1950 — Article 226Gujarat Entertainment Tax Act, 1977 — Section 6
High Courts04 Apr 2007
Bansilal Babuji Vanjara Vs State of Gujarat
Gujarat High Court · (2007) CriLJ 2879
Criminal Procedure Code, 1973 (CrPC) — Section 397Motor Vehicles Act, 1988 — Section 134, 177, 184Penal Code, 1860 (IPC) — Section 279, 304A, 379