High Courts26 Apr 2007Dismissed
Kamuben and Others Vs Gujarat Industrial Developmentcorporation and Others
Gujarat High Court · (2007) 04 GUJ CK 0010
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17A, 4, 5A, 5A(2), 6
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Gujarat High Court judgments
35,387 judgments · page 981 of 1,770
High Courts25 Apr 2007Allowed
Ukabhai Jivabhai Kanjaria Vs State of Gujarat and Others
Gujarat High Court · (2007) 04 GUJ CK 0041
Constitution of India, 1950 — Article 226, 329Gujarat Agricultural Produce Markets Act, 1963 — Section 11(1)
High Courts25 Apr 2007Allowed
A.N. Puniwala Vs Bank of India and Others
Gujarat High Court · (2007) 3 GLR 2143
Bank of India (Employees) Pension Regulations, 1995 — Regulation 33, 33(1), 33(2)Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4
High Courts25 Apr 2007Allowed
Rahimbhai Adambhai Tarakvadiya Vs State of Gujarat and Another
Gujarat High Court · (2007) CriLJ 3443 : (2008) 1 GLR 222
Bombay Animal Preservation Act, 1954 — Section 50, 54, 56Motor Vehicles Act, 1988 — Section 177, 192, 66(1)Prevention of Cruelty to Animals Act, 1960 — Section 11
High Courts25 Apr 2007
Logos Mission Higher Secondary School Vs State of Gujarat and Others
Gujarat High Court · (2007) 04 GUJ CK 0032
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 207, 207(2)
High Courts25 Apr 2007
Ramanlal Chhotalal Sanghavi Vs State of Gujarat
Gujarat High Court · (2007) 27 GLH 382
Criminal Procedure Code, 1973 (CrPC) — Section 18, 313, 374, 386Evidence Act, 1872 — Section 4Land Acquisition Act, 1894 — Section 11, 18, 4, 5A, 5A
High Courts24 Apr 2007Dismissed
Ramkishan Ramdhari Yadav Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 114, 120B, 401, 406, 420
High Courts24 Apr 2007
Jayant Vegoils and Chemicals Pvt. Ltd. Vs A.P.M.C. Vadodara and Others
Gujarat High Court · (2007) 04 GUJ CK 0033
Gujarat Agricultural Produce Markets Act, 1963 — Section 2, 28, 48, 6(3)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 48, 48(1), 48(2), 49, 49(1)Sales of Goods Act, 1930 — Section 19, 20, 21, 22
High Courts24 Apr 2007
Shah Forum Umeshbhai (Minor) Vs Justice R.J. Shah (Retd.) Admission Committee (Medical) and Others
Gujarat High Court · (2007) 04 GUJ CK 0024
Constitution of India, 1950 — Article 141, 142
High Courts24 Apr 2007Allowed
Kabhaibhai Deshaibhai Rathod Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 376, 506(2)
High Courts23 Apr 2007Allowed
Jagdishsinh Umdedsinh Zala Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0057
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 201, 302
High Courts23 Apr 2007
Vasudev Chunilal Pancholi (Decd.) through his heirs Narhari Vasudev Pancholi and Others Vs Land Acquisition Officer (on Special Duty) and Others
Gujarat High Court · (2007) 3 GLR 2280
Land Acquisition Act, 1894 — Section 4, 6, 9
High Courts23 Apr 2007Allowed
Vankar Ganeshbhai Nanjibhai Vs Balubha Mohbatsinh and Others
Gujarat High Court · (2007) 27 GLH 111 : (2007) 2 GLR 1658
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 25, 35, 37
High Courts20 Apr 2007Dismissed
Pandya Bhikhbhai Manilal and Others Vs State of Gujarat and Others
Gujarat High Court · (2007) 04 GUJ CK 0061
Bombay Land Revenue Code, 1879 — Section 65Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5, 5A(2), 6, 9
High Courts20 Apr 2007Allowed
GSRTC Vs Pratapsinh Chaturbhai Zala
Gujarat High Court · (2007) 04 GUJ CK 0042
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts18 Apr 2007Dismissed
GB Corporation Vs JK Synthetics Limited and Others
Gujarat High Court · (2007) 04 GUJ CK 0027
Arbitration and Conciliation Act, 1996 — Section 18, 22, 4, 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts18 Apr 2007
The Special Land Acquisition Officer and Another Vs Shri Kaniramji Kalyandashji Mahnat and Manager of
Gujarat High Court · (2007) 04 GUJ CK 0011
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 23(1), 24, 4(1), 5
High Courts18 Apr 2007Dismissed
Parshottam Virji Patel and Another Vs Harijan Ramji Ruda and Others
Gujarat High Court · (2008) ACJ 1225 : (2007) 2 GLR 1695
High Courts17 Apr 2007
Akshaykumar alias Chako Natvarbhai Panchal Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0053
Penal Code, 1860 (IPC) — Section 363, 366, 376, 511
High Courts17 Apr 2007Dismissed
Jayantilal Laljibhai Kotecha Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 3 GLR 2764
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 109, 114, 34, 477APrevention of Corruption Act, 1988 — Section 13(1), 13(2)