COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 980 of 1,770

High Courts02 May 2007Allowed

Bhanvarsingh Pukhrajsingh Chauhan Vs Gujarat Urja Vikas Nigam Ltd. and Another

Gujarat High Court · (2007) 115 FLR 882 : (2007) 2 GLR 2140 : (2008) 1 LLJ 701

Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 17B, 33, 33(2)

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High Courts02 May 2007

Gujarat Industrial Development Corporation Vs Amarsang Madhusang and Others

Gujarat High Court · (2007) 05 GUJ CK 0023

Bombay Land Revenue Code, 1879 — Section 65Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 4, 4(1), 54

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High Courts01 May 2007

Jayaben Vs District Collector and Others

Gujarat High Court · (2008) 1 GLR 202

Bombay Land Revenue Code, 1879 — Section 67Gujarat Land Revenue Rules, 1972 — Rule 9, 91

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High Courts01 May 2007Allowed

Gujarat Industrial Developmentcorporation Vs Parvatiben Vitthaldas and Others

Gujarat High Court · (2007) 05 GUJ CK 0022

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)

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High Courts01 May 2007

Vikramsinh Ramaji Vaghela Vs State of Gujarat and Another

Gujarat High Court · (2007) 05 GUJ CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 114, 302, 498A

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High Courts01 May 2007Allowed

Jashwantsinh I. Vaghela Vs State of Gujarat

Gujarat High Court · (2007) 05 GUJ CK 0013

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 374, 386Evidence Act, 1872 — Section 114Prevention of Corruption Act, 1947 — Section 13(1), 13(2), 20, 4, 4(1)

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High Courts01 May 2007Dismissed

Ravjibhai Prabhudas Patel Vs Additional Collector and Competent Authority, U.L.C.

Gujarat High Court · (2007) 2 GLR 1690

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 20, 21

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High Courts01 May 2007

GSRTC Vs Jaimalsing Kesarji Bhatti

Gujarat High Court · (2007) 05 GUJ CK 0007

Payment of Gratuity Act, 1972 — Section 4(6)

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High Courts01 May 2007Allowed

Sumandeep Charitable Trust Vs State of Gujarat

Gujarat High Court · (2008) 1 GLR 148

Constitution of India, 1950 — Article 226Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and increase of Admission Capacity in Dental Colleges) Regulations, 2006 — Regulation 6(1), 6(2)Dentists Act, 1948 — Section 20

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High Courts30 Apr 2007Dismissed

Vinubha Balvantsinh Solanki and Others Vs State of Gujarat

Gujarat High Court · (2007) 04 GUJ CK 0051

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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High Courts30 Apr 2007

J.M. Baxi and Co. Vs Kandla Port Trust

Gujarat High Court · (2007) 3 GLR 2264

Major Port Trusts Act, 1963 — Section 56

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High Courts30 Apr 2007

AMI Pigments Pvt. Ltd. and Others Vs State of Gujarat and Another

Gujarat High Court · (2009) 22 VST 569

Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 13Central Sales Tax Act, 1956 — Section 8(1), 8(3), 8(5)Constitution of India, 1950 — Article 226, 32

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High Courts30 Apr 2007Dismissed

Ramtubhai Nanajibhai Thakor Vs State of Gujarat and Another

Gujarat High Court · (2007) 04 GUJ CK 0021

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts27 Apr 2007

National Insurance Co. Vs Versi Lakha Koli and Others

Gujarat High Court · (2007) 04 GUJ CK 0064

Motor Vehicles Act, 1988 — Section 163, 163A, 166, 168, 173

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High Courts27 Apr 2007Dismissed

Mohd. Ilyas @ Ijju Babumiya Shaikh and Another Vs State of Gujarat

Gujarat High Court · (2007) 04 GUJ CK 0058

Penal Code, 1860 (IPC) — Section 300, 302, 304, 34

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High Courts27 Apr 2007

Thakore Nilesh Shishirbhai Vs Gujarat Secondary Education Board and Others

Gujarat High Court · (2007) 3 GLR 2276

Constitution of India, 1950 — Article 226Gujarat Secondary Education Act, 1972 — Section 54Gujarat Secondary Education Regulations, 1974 — Regulation 12A

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High Courts27 Apr 2007Allowed