High Courts23 Mar 2007Dismissed
Harendrrakumar Natwarsinhji Vs State of Gujarat and Others
Gujarat High Court · (2007) 03 GUJ CK 0010
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Gujarat Agricultural Lands Ceiling Act, 1960 — Section 6(3D)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 984 of 1,770
High Courts22 Mar 2007Allowed
Mahasukhrai Keshavlal Joshi Vs State of Gujarat
Gujarat High Court · (2007) 03 GUJ CK 0058
Civil Rights Act, 1964 — Section 3, 7Criminal Procedure Code, 1973 (CrPC) — Section 311, 374, 386Penal Code, 1860 (IPC) — Section 302, 503, 504, 506, 506(2)
High Courts22 Mar 2007Allowed
Dahyabhai Dayalbhai Rohit and Another Vs State of Gujarat and Others
Gujarat High Court · (2007) 3 GLR 1974
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43, 43[1AA), 63, 63[1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, Order 21 Rule 83, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 87State Bank of India (Subsidiary Banks) Act, 1959 — Section 2
High Courts22 Mar 2007
Parsvanath Developers Ltd. Vs Parshwanath Realty Pvt. Ltd. and Another
Gujarat High Court · (2009) 40 PTC 159
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11Constitution of India, 1950 — Article 227Trade Marks Act, 1999 — Section 134(c)
High Courts21 Mar 2007
Vishnu Ramtaji Thakore and Others Vs Amit Pransukhlal Patel
Gujarat High Court · AIR 2007 Guj 133
High Courts21 Mar 2007
National Insurance Co. Ltd. Vs Ramilaben Chinubhai Parmar and Others
Gujarat High Court · (2007) ACJ 1565
High Courts21 Mar 2007
Oriental Insurance Co. Ltd. Vs Jeevabhai Govindbhai Patel and Others
Gujarat High Court · (2007) 2 ACC 682 : (2008) ACJ 955
Gujarat Motor Vehicles Rules, 1989 — Rule 229, 230Motor Vehicles Act, 1988 — Section 163A, 163A
High Courts21 Mar 2007Dismissed
Chetandan Dhirajbhai Gadhavi Vs State of Gujarat and Others
Gujarat High Court · (2007) 03 GUJ CK 0005
Constitution of India, 1950 — Article 14, 142, 226Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4
High Courts19 Mar 2007
Oriental Insurance Co. Ltd. Vs Rani Ben and Others
Gujarat High Court · (2008) ACJ 2436
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 149(2), 170, 173, 173(1)
High Courts19 Mar 2007Allowed
State of Gujarat and Another Vs G.N. Desai
Gujarat High Court · (2007) 03 GUJ CK 0054
High Courts16 Mar 2007Allowed
Radhiben and Others Vs Surtan Vesta Damor and Another
Gujarat High Court · AIR 2007 Guj 147 : (2007) 27 GLH 788
Registration Act, 1908 — Section 17, 49
High Courts16 Mar 2007Allowed
Rhombic Laboratory and Another Vs State of Gujarat and Another
Gujarat High Court · (2007) CriLJ 2517 : (2008) 1 GLR 80
Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 374Essential Commodities (Special Provisions) Act, 1981 — Section 12(AA)(1)Essential Commodities Act, 1955 — Section 11, 12(AA)(1), 3, 7
High Courts16 Mar 2007
Spl. Land Acq. Officer and Another Vs Jalubhai Virsangbhai
Gujarat High Court · (2007) 03 GUJ CK 0019
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6
High Courts16 Mar 2007
Mulchandbhai Becharbhai Parmar Vs State of Gujarat
Gujarat High Court · (2007) 03 GUJ CK 0003
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 302, 386, 392, 423, 439Penal Code, 1860 (IPC) — Section 306, 498A
High Courts16 Mar 2007Allowed
Yasinbhai Noor M. Bhurania Vs Bhurania Rafikbhai Hasanbhai and Others
Gujarat High Court · (2007) 27 GLH 151
High Courts15 Mar 2007
Mustakali Mahmedbhai Shaikh and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 414 : (2008) 1 GLR 140
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 295
High Courts15 Mar 2007Dismissed
Rasiklla Dalpatram Thakkar Vs The State of Gujarat and Others
Gujarat High Court · (2007) 3 GLR 1984
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177, 178, 181(4), 2Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Mar 2007Dismissed
Patel Prabhudas Hargovandas and Others Vs Heirs of Patel Babubhai Kachrabhai and Others
Gujarat High Court · AIR 2007 Guj 148
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts15 Mar 2007Dismissed
Dakor Temple Committee Vs Ashok Ramlal Pandya
Gujarat High Court · (2007) 03 GUJ CK 0013
Industrial Disputes Act, 1947 — Section 33A
High Courts15 Mar 2007
Patel Nilesh Kumar Kantilal and Others Vs State of Gujarat and Another
Gujarat High Court · (2007) 03 GUJ CK 0008
National Council for Teacher Education Act, 1993 — Section 12, 2, 32, 32(2)National Council for Teachers Education (Determination of Minimum Qualifications for Recruitment of Teachers in Schools) Regulations, 2001 — Regulation 2, 3