High Courts30 Jul 2007Dismissed
Malvat Hussain Mohamadbhai Vs The Chief Manager and Another
Gujarat High Court · (2007) 07 GUJ CK 0033
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 974 of 1,770
High Courts27 Jul 2007Dismissed
Gandhi Labour Institute Vs Vithalbhai Dayabhai Kataria
Gujarat High Court · (2008) 116 FLR 22 : (2007) 3 GLR 2746 : (2008) 1 LLJ 755
Constitution of India, 1950 — Article 227
High Courts27 Jul 2007Allowed
Bharatbhai Dhulabhai Patel and Another Vs Director and Others
Gujarat High Court · AIR 2007 Guj 185 : (2007) 27 GLH 719
Gujarat Agricultural Produce Markets Act, 1963 — Section 26, 27
High Courts26 Jul 2007Dismissed
New India Assurance Co. Ltd. Vs Nagjibhai Damjibhai Gadesara
Gujarat High Court · (2009) ACJ 883 : (2008) 1 GLR 225
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts26 Jul 2007Dismissed
Kailash Govindram Rathi and Others Vs The State of Gujarat and Another
Gujarat High Court · (2008) 1 GLR 750
Bombay Prohibition Act, 1949 — Section 116(2), 43, 65, 66(B), 81Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Evidence Act, 1872 — Section 25
High Courts26 Jul 2007Allowed
The Oriental Fire and General Insurance Co. Ltd. Vs Madhuben Shanabhai and Others
Gujarat High Court · (2007) 07 GUJ CK 0046
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 33Constitution of India, 1950 — Article 142Consumer Protection Act, 1986 — Section 18
High Courts26 Jul 2007Dismissed
The Executive Engineer and Others Vs Raghubhai Ukabhai and Others
Gujarat High Court · (2007) 07 GUJ CK 0041
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 25F, 25G, 25H
High Courts26 Jul 2007Dismissed
Parimal Ramnath Dholakia Vs State of Gujarat and Another
Gujarat High Court · (2007) CriLJ 4105 : (2008) 1 GLR 651
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409, 477APrevention of Corruption Act, 1947 — Section 5(2), 6(1)
High Courts26 Jul 2007
Abdul Hannal Abdul Karim Vora Vs State of Gujarat and Another
Gujarat High Court · (2007) 07 GUJ CK 0001
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20Penal Code, 1860 (IPC) — Section 201, 302, 363, 377
High Courts25 Jul 2007
State Bank of India and Another Vs Solanki T.M.
Gujarat High Court · (2008) 116 FLR 579 : (2008) 2 LLJ 274
Industrial Disputes Act, 1947 — Section 11A
High Courts25 Jul 2007Dismissed
Kanubhai Shamajibhai Dayani and Another Vs State of Gujarat and Others
Gujarat High Court · (2007) 3 GLR 2684
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 190, 200, 203Penal Code, 1860 (IPC) — Section 120B, 192, 196, 209, 420
High Courts25 Jul 2007
SBI and Another Vs TM Solanki, Ex-Employee of SBI
Gujarat High Court · (2007) 07 GUJ CK 0043
Industrial Disputes Act, 1947 — Section 11A
High Courts25 Jul 2007
I.R. Babujiwala Vs The State of Gujarat and Others
Gujarat High Court · (2007) 115 FLR 237
High Courts24 Jul 2007
Rameshbhai Keshubhai Gohil Vs State of Gujarat
Gujarat High Court · (2007) 27 GLH 779
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 307, 324, 326, 34
High Courts23 Jul 2007
Shyam Chhaganbhai Dhoria Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 761 : (2007) 27 GLH 161
Criminal Procedure Code, 1973 (CrPC) — Section 374, 386Penal Code, 1860 (IPC) — Section 302, 304, 323, 325
High Courts23 Jul 2007Allowed
Mukund Construction Co. Vs Regional P.F. Commissioner
Gujarat High Court · (2007) 115 FLR 240 : (2007) 3 GLR 2410 : (2008) 1 LLJ 7
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 1(2), 1(3), 1(4), 14B
High Courts20 Jul 2007Dismissed
Commissioner of Income Tax Vs Maulikkumar K. Shah
Gujarat High Court · (2008) 307 ITR 137
Income Tax Act, 1961 — Section 132(2), 132(4)
High Courts20 Jul 2007Dismissed
Kantibhai Vallabhbhai Patel Vs Competent Authority and Deputy Collector and Others
Gujarat High Court · (2008) 1 GLR 40
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(5), 10(6), 2, 34Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3
High Courts20 Jul 2007Dismissed
Jayantilal Patel Vs Regional Labour Commissioner (Central)
Gujarat High Court · (2007) 07 GUJ CK 0003
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 195Minimum Wages (Central) Rules, 1950 — Rule 29, 29(4)
High Courts19 Jul 2007Dismissed
Regional Director, E.S.I.C. Vs Fatesinh Mohansinh Rathod and Others
Gujarat High Court · (2008) 117 FLR 487
Employees State Insurance (General) Regulations, 1950 — Regulation 4, 5Employees State Insurance Act, 1948 — Section 2(14), 2(4), 2(9), 46, 82