High Courts10 Jul 2007Disposed Off
Commissioner of Income Tax Vs P. Navinkumar and Co.
Gujarat High Court · (2007) 07 GUJ CK 0037
Income Tax Act, 1961 — Section 256, 28, 80HHC
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 976 of 1,770
High Courts10 Jul 2007
Sardar Sarovar Narmada Nigam Limited and Another Vs Patel Maganbhai Naththubhai
Gujarat High Court · (2007) 07 GUJ CK 0036
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2) , 6
High Courts10 Jul 2007
Sardar Sarovar Nigam Ltd. and Another Vs Patel Jesangbhai Narotambhai
Gujarat High Court · (2007) 07 GUJ CK 0027
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 4 , 54, 5A(2) , 6, 9
High Courts10 Jul 2007
Sardar Sarovar Narmada Nigam Limited and Another Vs Patel Maheshbhai Chimanbhai
Gujarat High Court · (2007) 07 GUJ CK 0026
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2), 6
High Courts10 Jul 2007Dismissed
State of Gujarat and Another Vs Sitaben
Gujarat High Court · (2007) 07 GUJ CK 0025
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 6
High Courts10 Jul 2007
Sardar Sarovar Nigam Ltd. and Another Vs Solanki Amthaji Kaluji
Gujarat High Court · (2007) 07 GUJ CK 0024
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2), 6
High Courts09 Jul 2007
Sardar Sarovar Narmada Nigam Limited and Another Vs Patel Haribhai Manilal
Gujarat High Court · (2007) 07 GUJ CK 0035
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2), 6
High Courts06 Jul 2007Dismissed
Navjagrut Labour Union and Another Vs Ahmedabad Electricity Co. Ltd. and Another
Gujarat High Court · (2007) 115 FLR 600 : (2008) 2 LLJ 175
Bombay General Clauses Act, 1904 — Section 6, 7Bombay Industrial Relations Act, 1946 — Section 13, 14, 2(5), 2(6), 27AConstitution of India, 1950 — Article 226, 227, 32
High Courts05 Jul 2007
Premilaben Vs Bachurao Jadav and Others
Gujarat High Court · (2007) 27 GLH 345
Civil Procedure Code, 1908 (CPC) — Section 115, 34Constitution of India, 1950 — Article 227Workmens Compensation Act, 1923 — Section 10(1), 10A(1)(2)(3), 19(1), 2(1)(d), 22
High Courts05 Jul 2007Dismissed
Ranchhodbhai Devjibhai and Another Vs State of Gujarat
Gujarat High Court · (2007) 07 GUJ CK 0034
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts05 Jul 2007Dismissed
Patel Parshottambhai Bhagwanbhai Vs State of Gujarat and Another
Gujarat High Court · (2007) 3 GLR 2259
Criminal Procedure Code, 1973 (CrPC) — Section 219, 427Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Jul 2007
Malabhai Harjibhai Vs Spl. Laq Officer and Another
Gujarat High Court · (2007) 07 GUJ CK 0028
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 152, 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54 , 5A(2)
High Courts05 Jul 2007
Mak Business Enterprise P. Ltd. Vs Official Liquidator of Ambica Mills Ltd.
Gujarat High Court · (2008) 141 CompCas 535 : (2008) 1 CompLJ 433 : (2008) 83 SCL 113
Companies Act, 1956 — Section 565, 566
High Courts03 Jul 2007Allowed
Laxmanbhai K. Chokshi Vs Competent Authority and Additional Collector (U.L.C.)
Gujarat High Court · (2007) 3 GLR 2231
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 6Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts03 Jul 2007Allowed
Gujarat Flourochemicals Ltd. Vs Commissioner of Income Tax and Others
Gujarat High Court · (2007) 210 CTR 587 : (2008) 300 ITR 328
Constitution of India, 1950 — Article 226, 227, 265Contract Act, 1872 — Section 72Income Tax Act, 1961 — Section 214, 214(2), 237, 238, 239
High Courts03 Jul 2007Dismissed
Subhashbhai Bhanabhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 116 FLR 957 : (2007) 3 GLR 2588 : (2008) 1 LLJ 1025
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 66(4)Industrial Disputes Act, 1947 — Section 10, 2, 25(T), 31, 33(2)
High Courts02 Jul 2007Dismissed
Tukiya Bhai Lakshubhai Vs Deputy Executive Engineer
Gujarat High Court · (2007) 114 FLR 1139
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25B, 25B(1), 25B(2), 25F, 25G
High Courts02 Jul 2007Dismissed
Special Laq Officer and Another Vs Ranchhodbhai Fulabhai Patel
Gujarat High Court · (2007) 07 GUJ CK 0030
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)
High Courts02 Jul 2007
Lalshankar Ramjibhai Shrimali Vs Unjha Nagar Palika
Gujarat High Court · (2007) 114 FLR 1134
Industrial Disputes Act, 1947 — Section 17B
High Courts02 Jul 2007Dismissed
Morbi Nagar Palika (Nagar Sevasadan) Vs State of Gujarat and Others
Gujarat High Court · (2007) 115 FLR 1069
Constitution of India, 1950 — Article 141, 226, 227Industrial Disputes (Amendment) Act, 1950 — Section 33AIndustrial Disputes (Amendment) Act, 1956 — Section 33C