High Courts24 Aug 2007

Becharbhai S. Prajapati Vs State of Gujarat

Gujarat High Court · (2008) CriLJ 505 : (2008) 2 GLR 1075

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 4(2), 4(3)
High Courts17 Aug 2007Dismissed

State of Gujarat Vs Akbalsing Rameshwarsing

Gujarat High Court · (2007) 115 FLR 174 : (2008) 1 LLJ 238

Constitution of India, 1950 — Article 227Employees State Insurance Act, 1948 — Section 17Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Aug 2007Dismissed

Santokben Sharmanbhai Jadeja Vs State of Gujarat

Gujarat High Court · (2008) CriLJ 68 : (2008) 1 GLR 497 : (2008) 2 KLT 398

Constitution of India, 1950 — Article 20, 20(3), 21, 227, 51ACriminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 157, 158Evidence Act, 1872 — Section 27