High Courts07 Aug 2007
Indian Oil Corporation Vs Secretary, Gujarat Petroleum Employees'' Union
Gujarat High Court · (2008) 118 FLR 60 : (2008) 2 LLJ 21
Civil Procedure Code, 1908 (CPC) — Section 11, 11
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 973 of 1,770
High Courts07 Aug 2007Allowed
Narendra C. Bhatt Vs State of Gujarat
Gujarat High Court · (2007) 27 GLH 656 : (2008) 2 GLR 1421
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 386Penal Code, 1860 (IPC) — Section 114, 406, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts06 Aug 2007Dismissed
State of Gujarat Vs Liriben Makan Samant Kuchnhadiya and Another
Gujarat High Court · (2007) 08 GUJ CK 0031
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 306, 323, 498A
High Courts06 Aug 2007Dismissed
M.K. Construction Company Vs State of Gujarat and Another
Gujarat High Court · AIR 2007 Guj 223 : (2008) 1 ARBLR 277 : (2007) 27 GLH 228
Arbitration Act, 1940 — Section 20, 20(1)
High Courts03 Aug 2007Allowed
In Re: Norfolk Infotech P. Ltd.
Gujarat High Court · (2008) 142 CompCas 752 : (2011) 2 CompLJ 252 : (2009) 89 SCL 381
Companies Act, 1956 — Section 21, 391, 392, 393, 394
High Courts03 Aug 2007Allowed
State of Gujarat Vs Ramkrushna Gopal Soni and Others
Gujarat High Court · (2008) 116 FLR 330 : (2008) 1 GLR 436 : (2008) 1 LLJ 608
Constitution of India, 1950 — Article 12Payment of Gratuity Act, 1972 — Section 2
High Courts03 Aug 2007Dismissed
Executive Engineer Vs Harisingh Modhbhai Gadhvi
Gujarat High Court · (2008) 116 FLR 334 : (2008) 1 LLJ 653
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 25F, 25G, 25H
High Courts03 Aug 2007
Managing Director, LKP Merchant Finance Ltd. and Another Vs Jaiminiben Hirenbhai Vyas
Gujarat High Court · (2008) 116 FLR 1088
High Courts03 Aug 2007
Ranjanben Ghanshyambhai Gadhavi Vs State of Gujarat and Others
Gujarat High Court · (2007) 3 GLR 2690
Gujarat Civil Services (Pension) Rules, 2002 — Rule 168, 169Gujarat Judicial Services Recruitment Rules, 1961 — Rule 6(2)
High Courts02 Aug 2007Allowed
Ajitsinh Chandrasinh Gohil Vs Additional Director General of Police and Another
Gujarat High Court · (2007) 27 GLH 313
High Courts02 Aug 2007Dismissed
Salam Abdul Hanifshaibhai thro'' Wife Hajrabibi Salam Vs The District Magistrate and Others
Gujarat High Court · (2008) 1 GLR 378
High Courts01 Aug 2007Dismissed
Vikram Kantilal Parekh Vs State of Gujarat
Gujarat High Court · (2007) 115 FLR 168
High Courts01 Aug 2007Dismissed
Vijaybhai Malabhai Bharwad and Others Vs State of Gujarat and Another
Gujarat High Court · (2007) 08 GUJ CK 0023
Arms Act, 1959 — Section 25(1)(A)(B)Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 169, 173, 482Penal Code, 1860 (IPC) — Section 120B, 143, 147, 149, 188
High Courts01 Aug 2007
Atulya Yogendra Mafatlal Vs Regional Provident Fund Commissioner and Another
Gujarat High Court · (2008) 116 FLR 389 : (2008) 1 GLR 301 : (2008) 2 LLJ 80
Companies Act, 1956 — Section 529A, 530Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 8, 8G
High Courts31 Jul 2007Dismissed
Maharashtra General Kamgar Union Vs O.L. of Manufacturing and Calicoprinting Mills and Co. Ltd. and Others
Gujarat High Court · (2007) 07 GUJ CK 0056
Companies Act, 1956 — Section 391, 433, 434, 439, 439A
High Courts31 Jul 2007Dismissed
Salim Nurmohmad Haveliwala Convict Prisoner Vs The State of Gujarat and Others
Gujarat High Court · (2007) CriLJ 4564 : (2008) 1 GLR 604
Criminal Procedure Code, 1973 (CrPC) — Section 427, 428
High Courts31 Jul 2007Dismissed
Rajnishkumar Tuli Proprietor and Another Vs State of Gujarat and Another
Gujarat High Court · (2007) 07 GUJ CK 0011
Banking Companies Act, 1949 — Section 454(6), 454(7)Companies Act, 1956 — Section 240, 27, 474, 477, 498Constitution of India, 1950 — Article 14, 20(3), 21, 226, 227
High Courts30 Jul 2007
All Gujarat Federation of Tax Consultants and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 212 CTR 375 : (2008) 301 ITR 167 : (2007) 163 TAXMAN 196
High Courts30 Jul 2007Dismissed
State of Gujarat Vs Doshi Chhabildas Shivlal and Others
Gujarat High Court · (2007) 07 GUJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 197, 378Prevention of Food Adulteration Act, 1954 — Section 12, 14, 14A, 16, 19(2)Prevention of Food Adulteration Rules, 1955 — Rule 14, 9
High Courts30 Jul 2007
Haria Ginning and Pressing Factory Vs Mamlatdar and Others
Gujarat High Court · (2007) 115 FLR 877 : (2007) 2 GLR 2095 : (2008) 1 LLJ 432
Child Labour (Prohibition and Regulation) Act, 1986 — Section 1(3), 14, 14(1), 14(2), 17