High Courts19 Sept 2008Dismissed
Geeta Prints Ltd. Vs Falcon Industries
Gujarat High Court · (2009) 148 CompCas 146 : (2009) 89 SCL 309
Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 43(1A), 433, 434, 434(1), 43A(1A)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 924 of 1,770
High Courts19 Sept 2008Dismissed
Amita R. Patel Vs State of Gujarat and Another
Gujarat High Court · (2009) 1 GLH 584
Criminal Procedure Code, 1973 (CrPC) — Section 482Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 10(1A), 2(a), 23, 25, 3
High Courts19 Sept 2008Allowed
Jivanbhai Vithalbhai Chavda Vs State of Gujarat
Gujarat High Court · (2008) 3 GLH 418 : (2009) 1 GLR 646
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts18 Sept 2008
Gujarat Maritime Board and Others Vs Ashokkumar Ijjatrai Anjariya and Another
Gujarat High Court · (2008) 3 GLH 767
Constitution of India, 1950 — Article 14
High Courts18 Sept 2008Dismissed
Jagdish Naranbhai Anjani and Another Vs State of Gujarat and Another
Gujarat High Court · (2008) 09 GUJ CK 0024
Penal Code, 1860 (IPC) — Section 114, 306
High Courts17 Sept 2008Dismissed
New India Assurance Co. Ltd. Vs Rameshbhai Gopalji Lakhani and Others
Gujarat High Court · (2008) 3 GLH 467
Motor Vehicles Act, 1988 — Section 10, 10(2), 145, 147, 147(3)
High Courts17 Sept 2008Dismissed
Commissioner of Income Tax-I Vs Micro Melt (P.) Ltd.
Gujarat High Court · (2010) 327 ITR 70 : (2009) 177 TAXMAN 35
Income Tax Act, 1961 — Section 68
High Courts17 Sept 2008
Jyotiben Kedar Tambe and Others Vs The State of Gujarat and Another
Gujarat High Court · (2008) 09 GUJ CK 0052
Penal Code, 1860 (IPC) — Section 114, 120B, 406, 409, 420
High Courts17 Sept 2008Dismissed
Commissioner of Income Tax-II Vs Shailesh Rasiklal Mehta
Gujarat High Court · (2009) 176 TAXMAN 270
Income Tax Act, 1961 — Section 68, 69
High Courts17 Sept 2008Dismissed
Guruprasad @ Munna Hariprasadkanojiya Vs State of Gujarat
Gujarat High Court · (2008) 09 GUJ CK 0048
Penal Code, 1860 (IPC) — Section 114, 304II
High Courts17 Sept 2008
Mohanbhai M. Parmar Vs Voltamp Transformers Ltd. and others
Gujarat High Court · (2009) 120 FLR 73
Constitution of India, 1950 — Article 227, 227
High Courts17 Sept 2008Dismissed
Oil and Natural Gas Corporation Ltd. Vs Gujarat Mazdoor Sabha and Others
Gujarat High Court · (2008) 119 FLR 1118 : (2009) 1 GLR 361 : (2009) 1 LLJ 646 : (2009) 3 SLR 67
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5)
High Courts16 Sept 2008Dismissed
Commissioner of Income Tax - II Vs Hindustan Marble (P.) Ltd.
Gujarat High Court · (2010) 327 ITR 312 : (2009) 179 TAXMAN 289
Income Tax Act, 1961 — Section 132, 132(4)
High Courts16 Sept 2008Dismissed
V.J. Brahmbhatt Vs State of Gujarat and Others
Gujarat High Court · (2008) 3 GLH 247
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 9
High Courts16 Sept 2008
New India Assurance Co. Ltd. Vs Tejabhai Savabhai Dangar and Another
Gujarat High Court · (2008) 119 FLR 1112
Workmens Compensation Act, 1923 — Section 3, 4A(3)
High Courts16 Sept 2008Dismissed
Oriental Insurance Company Ltd. Vs Babubhai Shankerbhai Prajapati and Others
Gujarat High Court · (2008) 09 GUJ CK 0072
Motor Vehicles Act, 1988 — Section 146, 147, 196
High Courts16 Sept 2008Dismissed
Commissioner of C. Ex. Vs Gandhi Travels
Gujarat High Court · (2009) 13 STR 597
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65(115)
High Courts16 Sept 2008Dismissed
Arvindbhai Shanabhai Jhala Vs State of Gujarat
Gujarat High Court · (2008) 09 GUJ CK 0046
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts16 Sept 2008
Gujarat State Road Trans. Corpn. Vs Bhavnaben R. Shah (deleted) and Others
Gujarat High Court · (2009) ACJ 1999
Motor Vehicles Act, 1988 — Section 173
High Courts16 Sept 2008Dismissed
State of Gujarat and Others Vs Buddhdev M. Vasava and Another
Gujarat High Court · (2008) 09 GUJ CK 0038