COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 925 of 1,770

High Courts16 Sept 2008

Hasmukh Nanji Rabari and Others Vs State of Gujarat

Gujarat High Court · (2009) 1 GLR 345

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307

High Courts16 Sept 2008Dismissed

Commissioner of Income Tax Vs C.A. Taktawala

Gujarat High Court · (2008) 219 CTR 529 : (2009) 309 ITR 417 : (2009) 177 TAXMAN 47

Income Tax Act, 1952 — Section 260AIncome Tax Act, 1961 — Section 119(2), 132, 139(5), 147, 148Wealth Tax Act, 1957 — Section 13(1), 17, 18(1)

High Courts15 Sept 2008Dismissed

Friends Co-operative Credit Society Ltd. Vs Tarunkumar Ratilal Shah

Gujarat High Court · (2008) 119 FLR 1113

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25F

High Courts15 Sept 2008

Kantibhai Chhotubhai Patel Vs Union of India (UOI) and Others

Gujarat High Court · (2008) 09 GUJ CK 0074

Constitution of India, 1950 — Article 12

High Courts15 Sept 2008Dismissed

Jethalal Kurji and Others Vs State of Gujarat and Another

Gujarat High Court · (2008) 09 GUJ CK 0073

Land Acquisition Act, 1894 — Section 18, 28A

High Courts15 Sept 2008

In Re: C.M. Smith and Sons Ltd.

Gujarat High Court · (2008) 146 CompCas 359 : (2009) 89 SCL 377

Companies Act, 1956 — Section 297, 391, 394, 58A

High Courts15 Sept 2008Dismissed

Commissioner of Customs Vs Bharatkumar Bakorbhai Parmar

Gujarat High Court · (2008) 09 GUJ CK 0023

Central Motor Vehicles Rules, 1989 — Rule 53Customs Act, 1962 — Section 108, 114, 114, 129A, 130Motor Vehicles Act, 1988 — Section 44, 45

High Courts12 Sept 2008

Oriental Insurance Co. Ltd. Vs Bhakulaben Maheshbhai Shantilal Bhatt and Others

Gujarat High Court · (2008) 09 GUJ CK 0059

High Courts12 Sept 2008Allowed

B.B. Lathia Vs Shradhha Aromatics P. Ltd. and Others

Gujarat High Court · (2009) 147 CompCas 353 : (2009) 91 SCL 97

High Courts11 Sept 2008Allowed

Budhalal Chhotalal Rana and Others Vs State of Gujarat and Another

Gujarat High Court · (2009) CriLJ 163 : (2008) 3 GLH 268

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 195(1), 340, 463

High Courts11 Sept 2008Dismissed

Commissioner of Income Tax (TDS) Vs Reliance Industries Ltd.

Gujarat High Court · (2009) 221 CTR 175 : (2009) 308 ITR 82

Income Tax Act, 1961 — Section 17(2), 192, 201, 201(1A), 271CIncome Tax Rules, 1962 — Rule 3(7)

High Courts11 Sept 2008

Chandreshbhai Narendra Trivedi Vs Manager, Ahmedabad Transport Corp. and Others

Gujarat High Court · (2008) 3 GLH 599

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 279, 338

High Courts11 Sept 2008Allowed

Maqbool Mohmed Chauhan Vs Dy. Collector and Others

Gujarat High Court · (2008) 09 GUJ CK 0018

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32I, 32K, 32K(1), 32M, 32M(1)

High Courts11 Sept 2008Allowed

Ashapura Proteins Pvt. Ltd. Vs Gujarat State Financial Corpn. (Recovery Section)

Gujarat High Court · (2008) 09 GUJ CK 0017

Gujarat State Financial Corporations Act, 1951 — Section 29Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1)

High Courts11 Sept 2008Dismissed

Dineshbhai Sumabhai Chaudhari Vs State of Gujarat

Gujarat High Court · (2008) 09 GUJ CK 0008

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 504

High Courts10 Sept 2008Allowed

Maganbhai Govanbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2009) 1 GLR 82

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32PConstitution of India, 1950 — Article 226, 227

High Courts10 Sept 2008Dismissed

Commissioner of Income Tax Vs Gujarat Gas Co. Ltd.

Gujarat High Court · (2009) 222 CTR 297 : (2009) 308 ITR 243

Income Tax Act, 1961 — Section 143(3)

High Courts10 Sept 2008

Anubhai Hamirbhai Khasiya Vs Shree Kodinar Taluka Co. Op. Banking Union Ltd. and Others

Gujarat High Court · (2008) 09 GUJ CK 0071

High Courts10 Sept 2008Dismissed

Mohammedyunuskhan Yakubkhan Pathan Vs State of Gujarat

Gujarat High Court · (2008) 09 GUJ CK 0060

Prevention of Terrorism Act, 2002 — Section 32, 34

High Courts09 Sept 2008Dismissed

Mahalaxmi Traders and Another Vs State of Gujarat and Another

Gujarat High Court · (2009) 19 VST 92

Constitution of India, 1950 — Article 14, 226Gujarat Value Added Tax Act, 2003 — Section 32(4), 33, 34, 44, 46Value Added Tax Rules, 2006 — Rule 29(1), 85(2)