Gujarat High Court Judgments

High Courts26 Sept 2008Allowed

Indian Oil Corporation Ltd. Vs Union of India (UOI) and Others

Gujarat High Court · (2008) 09 GUJ CK 0037

Central Excise Rules, 1944 — Rule 156A, 156A(3), 156B, 156B(1), 156B(2)Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 35GConstitution of India, 1950 — Article 226, 227

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High Courts26 Sept 2008Dismissed

Dhrumit M. Patel and Others Vs C.U. Shah Medical College and Others

Gujarat High Court · AIR 2009 Guj 1 : (2008) 3 GLH 431

Constitution of India, 1950 — Article 14, 15, 15(5), 19(1), 19(6)Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Payment of Fees) Act, 2007 — Section 6, 6BGujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Payment of Fees) Rules, 2008 — Rule 1.1, 2B, 6, 7B

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High Courts26 Sept 2008Dismissed

G.S.R.T.C. and Another Vs Madhusudanbhai Pushkarrai Dave

Gujarat High Court · (2009) ACJ 2128

Motor Vehicles Act, 1988 — Section 173

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High Courts26 Sept 2008Allowed

T. Jaychandran Vs Chairman and Others

Gujarat High Court · (2008) 3 GLH 788

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High Courts25 Sept 2008Allowed

Nareshbhai Vishnubhai Chauhan Vs State of Gujarat

Gujarat High Court · (2009) 1 GLR 734

Arms Act, 1959 — Section 25(1), 27Bombay Police Act, 1951 — Section 13(1)Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 437, 437(1), 439, 439(1)

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High Courts25 Sept 2008

National Insurance Co. Ltd. Vs Komalben Pankajkumar Trivedi and Others

Gujarat High Court · (2008) 09 GUJ CK 0078

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High Courts25 Sept 2008

M.S. Heena N. Thacker Vs State of Gujarat and Others

Gujarat High Court · (2008) 09 GUJ CK 0066

Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 10(1), 10(1)(A), 10(2), 10(3), 24B

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High Courts25 Sept 2008Dismissed

State of Gujarat and Others Vs Amarsinh Ranchhodbhai Parmar

Gujarat High Court · (2008) 3 GLH 711

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(2A), 15, 25F

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High Courts25 Sept 2008Dismissed

Rameshbhai Dahyabhai Vs State Of Gujarat and Another

Gujarat High Court · (2008) 09 GUJ CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 498A

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High Courts25 Sept 2008

Arvind Keshavlal Shah Vs State of Gujarat

Gujarat High Court · (2009) 1 GLR 568

Criminal Procedure Code, 1973 (CrPC) — Section 357, 374, 386Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 471Prevention of Corruption Act, 1988 — Section 5(1), 5(2)

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High Courts24 Sept 2008Dismissed