High Courts06 Oct 2008Dismissed
IPCL Retired Employees Asso. Vs Indian Petrochemical Corporation Limited and Others
Gujarat High Court · (2008) 10 GUJ CK 0032
Constitution of India, 1950 — Article 12, 226
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 922 of 1,770
High Courts06 Oct 2008Allowed
Fulabhai Jesingbhai Maliwad thro Brother Dahyabhai Lala Vs Commissioner of Police and Others
Gujarat High Court · (2008) 10 GUJ CK 0006
High Courts30 Sept 2008Dismissed
Rajkumar Hariram Gameti Vs State of Gujarat and Another
Gujarat High Court · (2009) 1 GLR 143
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108Evidence Act, 1872 — Section 10, 30
High Courts30 Sept 2008Dismissed
Commissioner of Income Tax Vs UTI Bank Ltd.
Gujarat High Court · (2009) 319 ITR 357
High Courts30 Sept 2008Dismissed
Amarjit Shreeram Yadav Vs State of Gujarat
Gujarat High Court · (2008) 09 GUJ CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts30 Sept 2008Allowed
Ahmedabad Municipal Corp. Vs R.K. Shah and Associates
Gujarat High Court · (2008) 09 GUJ CK 0075
High Courts30 Sept 2008Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Dipakkumar Narayanbhai Nai and Others
Gujarat High Court · (2008) 09 GUJ CK 0065
Motor Vehicles Act, 1988 — Section 10, 10(2), 128, 145, 146
High Courts30 Sept 2008Allowed
Ahmedabad Municipal Corp. Vs Taxel Platic Ltd.
Gujarat High Court · (2008) 09 GUJ CK 0040
Bombay Provincial Municipal Corporations Act, 1949 — Section 418Municipal Appeals Rules, 1976 — Rule 11, 12, 13
High Courts30 Sept 2008Allowed
Minor Dina Navinchandra Shah Vs Sokat Husen Abdul Rahim Shaikh and Others
Gujarat High Court · (2008) 09 GUJ CK 0013
Motor Vehicles Act, 1988 — Section 112, 116, 166, 168Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts30 Sept 2008
Suo Motu Vs State of Gujarat
Gujarat High Court · (2009) CriLJ 920 : (2009) 2 DMC 197
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(3), 316, 483
High Courts30 Sept 2008Allowed
Ahmedabad Municipal Corporation Vs DR. Anant Kanuga
Gujarat High Court · (2008) 09 GUJ CK 0001
High Courts29 Sept 2008
Delhi Transport Corporation Vs Sheela Rohit Thakkar and Others
Gujarat High Court · (2008) 09 GUJ CK 0079
High Courts29 Sept 2008Allowed
AMC Vs Maxwealth Share Brocking P. Ltd.
Gujarat High Court · (2008) 09 GUJ CK 0064
Bombay Provincial Municipal Corporations Act, 1949 — Section 406(2)
High Courts29 Sept 2008Allowed
Narayanbhai Raichanddas Patel Vs Managing Director and Others
Gujarat High Court · (2008) 09 GUJ CK 0039
State Financial Corporations Act, 1951 — Section 29, 31
High Courts29 Sept 2008Dismissed
Dineshbhai Nandlal and Others Vs Municipal Commissioner
Gujarat High Court · (2008) 09 GUJ CK 0002
Limitation Act, 1963 — Section 5
High Courts26 Sept 2008Dismissed
Khusboo Naginbhai Patel and Another Vs State of Gujarat and Others
Gujarat High Court · (2008) 3 GLH 409
Constitution of India, 1950 — Article 14, 15, 15(5), 19(1)(g), 19(6)
High Courts26 Sept 2008Allowed
Gujarat State Road Transport Corporation Vs J.S. Thakor
Gujarat High Court · (2008) 09 GUJ CK 0081
Constitution of India, 1950 — Article 227
High Courts26 Sept 2008Allowed
State Bank of India Vs Official Liquidator of Commercial Ahmedabad Mills Co. and Others
Gujarat High Court · (2009) 149 CompCas 705 : (2009) 3 CompLJ 408 : (2008) 3 GLH 506 : (2009) 1 GLR 420 : (2009) 2 LLJ 690
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 107, 107(1)Companies Act, 1956 — Section 446, 529, 529A , 530Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 20, 42, 6(1), 8(3)
High Courts26 Sept 2008Allowed
Jyoti Builders Engineers and Contractors Vs State Of Gujarat and Others
Gujarat High Court · (2008) 09 GUJ CK 0076
Constitution of India, 1950 — Article 226
High Courts26 Sept 2008
Gnanyog Education and Welfare Trust Vs State of Gujarat and Another
Gujarat High Court · (2008) 3 GLH 557
Constitution of India, 1950 — Article 245, 246Maharashtra Universities Act, 1994 — Section 105, 14(6), 2(f), 22, 5North Gujarat University Act, 1986 — Section 35, 5, 5(1)