Constitution of India, 1950 — Article 14, 19(1), 19(6)Gujarat Secondary Education Act, 1972 — Section 35, 35(1), 41Industrial Disputes Act, 1947 — Section 10

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High Courts05 Dec 2008Allowed

Regional Passport Officer Vs Kokilaben Panchal and Others

Gujarat High Court · AIR 2009 Guj 59 : (2009) 2 GLR 1246

Constitution of India, 1950 — Article 21Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Gujarat Secondary Education Regulations, 1974 — Regulation 12(5)(1), 12(6), 12(A), 5(1A), 5(1B)

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High Courts04 Dec 2008

Ramgopal Polytex Ltd. Vs Stone On Net India Pvt. Ltd. and Another

Gujarat High Court · (2009) 1 GLH 181 : (2009) 2 GLR 1477

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Constitution of India, 1950 — Article 227

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High Courts04 Dec 2008Dismissed

Union Bank of India Vs General Workers Union and Another

Gujarat High Court · AIR 2009 Guj 65 : (2010) 153 CompCas 407 : (2009) 1 GLR 867 : (2009) 3 LLJ 502

Bombay Industrial Relations Act, 1946 — Section 119, 79Companies Act, 1956 — Section 529(1), 529AIndustrial Disputes Act, 1947 — Section 25O

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High Courts04 Dec 2008Allowed

Chhatrasinh Ranchodji Solanki and Another Vs State of Gujarat

Gujarat High Court · (2008) 12 GUJ CK 0058

Bombay Police Act, 1951 — Section 135, 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374(2)Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302

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High Courts04 Dec 2008Allowed

(Minor) Khatuben Musabhai Vs Shriram Oil Mills and others

Gujarat High Court · (2009) 122 FLR 42

Motor Vehicles Act, 1988 — Section 8, 9Workmens Compensation Act, 1923 — Section 2(1)(e)

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High Courts04 Dec 2008

Union of India (UOI) and Others Vs Viran A.

Gujarat High Court · (2008) 12 GUJ CK 0038

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High Courts04 Dec 2008Dismissed

State of Gujarat Vs Shantilal Mangilal Shah and Others

Gujarat High Court · (2008) 12 GUJ CK 0035

Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16[1), 7Prevention of Food Adulteration Rules, 1955 — Rule 4(3)

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High Courts04 Dec 2008

Devsingbhai Kanubhai Pawar and Others Vs State of Gujarat and Others

Gujarat High Court · (2008) 12 GUJ CK 0019

Gujarat Panchayats (Amendment) Act, 1993 — Section 259

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High Courts04 Dec 2008Dismissed

Divisional Controller Vs Virsangji Kodarji Solanki

Gujarat High Court · (2008) 12 GUJ CK 0002

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A

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High Courts03 Dec 2008

Sharfuddin Kamarudin and Another Vs State of Gujarat

Gujarat High Court · (2009) 1 GLH 481

Arms Act, 1959 — Section 25(1a)Criminal Procedure Code, 1973 (CrPC) — Section 211, 298, 313, 374, 386Penal Code, 1860 (IPC) — Section 114, 25(la), 34, 342, 366

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High Courts03 Dec 2008Allowed

Santoshbhai Rajubhai Fulmali Vs State of Gujarat and Others

Gujarat High Court · (2008) 12 GUJ CK 0053

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)

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High Courts03 Dec 2008Allowed

Sahdevsinh Aniruddhsinh Zala Vs State of Gujarat and Others

Gujarat High Court · (2008) 12 GUJ CK 0034

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)

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