High Courts26 Nov 2008Allowed
Shaileshkumar Chandrakant Bhatt and Another Vs State of Gujarat
Gujarat High Court · (2009) 1 GLH 131
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 376
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 916 of 1,770
High Courts25 Nov 2008Allowed
Pooja Vijay Raichandani and Others Vs State Bank of India and Others
Gujarat High Court · (2009) 1 GLH 164
Constitution of India, 1950 — Article 12, 226Evidence Act, 1872 — Section 107, 108
High Courts25 Nov 2008
Medical Director Vs State of Gujarat and Others
Gujarat High Court · (2009) 2 GLR 1048
Bombay Land Revenue Code, 1879 — Section 62
High Courts25 Nov 2008
Sumitraben and Others Vs State of Gujarat and Another
Gujarat High Court · (2008) 11 GUJ CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 465, 467, 498A, 500
High Courts25 Nov 2008
Gujarat University and Another Vs Rajnish Kumar Rai and Another
Gujarat High Court · (2009) 1 GLH 390 : (2009) 2 GLR 912
Constitution of India, 1950 — Article 226
High Courts25 Nov 2008Dismissed
Ganpatbhai Ravjibhai Bariya Vs State of Gujarat
Gujarat High Court · (2008) 11 GUJ CK 0009
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376, 376(2)
High Courts25 Nov 2008Dismissed
State of Gujarat Vs Mohanlal Ravjibhai Patel
Gujarat High Court · (2008) 11 GUJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts25 Nov 2008
Nena Singh J. Bakaliya and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 11 GUJ CK 0004
Gujarat Agricultural Produce Markets Act, 1963 — Section 11, 5, 52
High Courts24 Nov 2008Dismissed
Mustaqbhai Abubhai Pathan Vs State of Gujarat
Gujarat High Court · (2008) 11 GUJ CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 313, 97Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts24 Nov 2008Allowed
Rameshbhai Naranbhai Patel alias Chhibubhai Naginbhai Vs State of Gujarat
Gujarat High Court · (2008) 11 GUJ CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 205, 375, 376, 511
High Courts24 Nov 2008
Dashrathbhai Shankerbhai Thakor Vs State of Gujarat
Gujarat High Court · (2008) 11 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts24 Nov 2008
In Re: Panchmahal Steel Ltd.
Gujarat High Court · (2010) 155 CompCas 531 : (2009) 90 SCL 253
Companies Act, 1956 — Section 391, 391(1), 391(2), 392, 392(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 5Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)
High Courts24 Nov 2008Dismissed
Jagdishbhai Popatbhai Khokhani Vs State of Gujarat
Gujarat High Court · (2009) CriLJ 1272 : (2009) 2 GLR 1446
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 7Evidence Act, 1872 — Section 113(A)
High Courts24 Nov 2008Dismissed
State of Gujarat Vs Alihusain Ibrahimbhai Tarvadi
Gujarat High Court · (2008) 11 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 16, 7(1)
High Courts21 Nov 2008Allowed
Vinodbhai @ Vinna Kukabhai Vs State of Gujarat
Gujarat High Court · (2008) 11 GUJ CK 0021
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 324, 376, 452
High Courts21 Nov 2008Dismissed
State of Gujarat Vs Jitendrakumar Dhirajlal Sojitra (Vendor of Manufacturing Firm) and Another
Gujarat High Court · (2008) 11 GUJ CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 11, 16, 2(1A), 2(A)(M), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts20 Nov 2008
Navneet Publications (India) Limited and Another Vs Municipal Corporation
Gujarat High Court · (2008) 11 GUJ CK 0020
High Courts20 Nov 2008
Kantikumar Balubhai Katharia Vs State of Gujarat and Others
Gujarat High Court · (2008) 3 GLH 796
Constitution of India, 1950 — Article 226
High Courts19 Nov 2008
Narayanbhai Babulal Bhosle and Others Vs State of Gujarat
Gujarat High Court · (2009) 1 GLH 91
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 354, 374, 386Evidence Act, 1872 — Section 27
High Courts19 Nov 2008
Shree Khambhat Taluka Sarvajanik Kelavani Mandal Vs Khambhat Nagarpalika and Another
Gujarat High Court · (2009) 30 GLH 2 : (2009) 2 GLH 30 : (2009) 1 GLR 562
Gujarat Municipalities Act, 1963 — Section 101, 102, 103, 108, 109