CourtKutchehry.com

COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 917 of 1,770

High Courts19 Nov 2008

Kandari Village Panchayat Vs State of Gujarat and Others

Gujarat High Court · (2009) 62 GLH 1 : (2009) 1 GLH 62 : (2009) 1 GLR 242

Saurashtra Felling of Trees (Infliction of Punishment) Act, 1951 — Section 10, 3, 3(1), 3(2)Saurashtra Felling of Trees (Infliction of Punishment) Rules, 1961 — Rule 3, 3(1), 3(5A), 3(6), 3(6)
Read judgment
High Courts18 Nov 2008

Vikramsinh Sukhsinh Chauhan Vs State of Gujarat

Gujarat High Court · (2008) 11 GUJ CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 120B, 384, 390, 392Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
Read judgment
High Courts17 Nov 2008

Hasmukhbhai Gokaldas Shah Vs State of Gujarat

Gujarat High Court · (2009) CriLJ 2919 : (2009) 1 GLH 526 : (2009) 2 GLR 984

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 107, 306, 323, 357, 88Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(2)
Read judgment