High Courts26 Dec 2008Allowed
Kanti Cotton Mills and Another Vs Bacchuba Dilubha Jhala and Others
Gujarat High Court · (2008) 12 GUJ CK 0042
Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986 — Section 22(7), 27(2)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 912 of 1,770
High Courts26 Dec 2008Allowed
Samartha Banking Machines Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 12 GUJ CK 0029
Constitution of India, 1950 — Article 226
High Courts24 Dec 2008Dismissed
Gujarat Pollution Control Board Vs Makwel and Others
Gujarat High Court · (2008) 12 GUJ CK 0066
Air (Prevention and Control of Pollution) Act, 1981 — Section 19Criminal Procedure Code, 1973 (CrPC) — Section 100[4), 482
High Courts24 Dec 2008Dismissed
Popatji Babaji Thakor and Others Vs Manubhai Chimanlal Shah and Others
Gujarat High Court · AIR 2009 Guj 123 : (2009) 1 GLH 302
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 23
High Courts24 Dec 2008
Prakashbhai @ Bhagat Govindbhai Vaghari Vs State of Gujarat
Gujarat High Court · (2008) 12 GUJ CK 0008
Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(1)
High Courts23 Dec 2008Dismissed
Association of Gujarat Employers Vs Industrial Tribunal and another
Gujarat High Court · (2009) 121 FLR 67
High Courts23 Dec 2008Dismissed
Manjulaben Kalabhai Zinzuwadiya Vs Gujarat Water Supply and Sewerage Board
Gujarat High Court · (2009) 121 FLR 62
Industrial Disputes Act, 1947 — Section 2(oo)(bb) , 25F, 25F
High Courts23 Dec 2008Dismissed
Premsinh Fulsinh Sisodiya Vs State of Gujarat
Gujarat High Court · (2008) 12 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts23 Dec 2008Allowed
Dilipsingh Gurudayalsingh Sikligar and Others Vs State of Gujarat
Gujarat High Court · (2008) 12 GUJ CK 0003
Evidence Act, 1872 — Section 3, 30, 32Penal Code, 1860 (IPC) — Section 114, 380, 395, 457, 511
High Courts22 Dec 2008
Shardulsinh Chhatrasinh Raj Vs State of Gujarat
Gujarat High Court · (2008) 12 GUJ CK 0043
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 302, 304, 427, 447
High Courts22 Dec 2008Dismissed
State of Gujarat Vs Rajurai Bhilaray Jayswal and Another
Gujarat High Court · (2008) 12 GUJ CK 0030
Arms Act, 1959 — Section 25(1), 3Penal Code, 1860 (IPC) — Section 114, 302, 307, 34
High Courts19 Dec 2008Dismissed
Manubhai Bhikhabhai Valand Vs State of Gujarat and Others
Gujarat High Court · (2009) CriLJ 1275
Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 439(2)
High Courts19 Dec 2008Dismissed
Manisha Pharmo Plast Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 12 GUJ CK 0026
Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(2), 11BB, 11BB(2)Constitution of India, 1950 — Article 226Finance Act, 1995 — Section 75
High Courts19 Dec 2008Allowed
Natraj Ceramic and Chemicals Industries Ltd. Vs Manibhai G. Bhatt
Gujarat High Court · (2009) 121 FLR 64
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F, 25F
High Courts19 Dec 2008Dismissed
Mohammad Arif Mirza Vs State of Gujarat
Gujarat High Court · (2008) 12 GUJ CK 0001
Constitution of India, 1950 — Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 169, 173Penal Code, 1860 (IPC) — Section 120B
High Courts18 Dec 2008
Surat Maha Nagar Palika Seva Sadan Vs Zaverbhai Nandibhai Nandu and Others
Gujarat High Court · (2009) 1 GLH 648
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 12, 14, 5
High Courts18 Dec 2008
Kanaiyalal Chandulal Ganeshwala Vs Zubedabibi Deceased through Legal Heirs and Others
Gujarat High Court · AIR 2009 Guj 87 : (2009) 2 GLR 1067
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 22, 22(1) , 22(2)
High Courts18 Dec 2008Dismissed
Vijaygauri Bhatt and Others Vs State of Gujarat and Another
Gujarat High Court · (2009) 2 GLR 952
Constitution of India, 1950 — Article 226, 227, 32Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 11Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 3(1), 4
High Courts17 Dec 2008Dismissed
United India Ins. Co. Ltd. Vs Tejuben Jerambhai Vadher and Others
Gujarat High Court · (2008) 12 GUJ CK 0065
High Courts17 Dec 2008
Manish Natwarlal Bhatt Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 12 GUJ CK 0040
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)