COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 913 of 1,770

High Courts17 Dec 2008Dismissed

Mangilal Hiraram Vishnoi and Another Vs State of Gujarat and Another

Gujarat High Court · (2008) 12 GUJ CK 0027

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 200, 313, 374, 374[2), 386Customs Act, 1962 — Section 108

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High Courts17 Dec 2008Dismissed

Dahyabhai Revabhai Chamar and Others Vs State of Gujarat

Gujarat High Court · (2009) 1 GLH 245 : (2009) 1 GLR 790

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 378Evidence Act, 1872 — Section 27

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High Courts17 Dec 2008Allowed

Nathaji Chhaganji Thakor and Others Vs State of Gujarat

Gujarat High Court · (2009) 1 GLH 772

Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 161, 311, 54Evidence Act, 1872 — Section 114, 32, 33Penal Code, 1860 (IPC) — Section 302, 34, 374, 498A

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High Courts16 Dec 2008Dismissed

Bagmar Finance Ltd. and Another Vs State of Gujarat and Another

Gujarat High Court · (2010) 1 BC 527 : (2009) 2 GLR 1528

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482

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High Courts16 Dec 2008

Bharat Sanchar Nigam Limited Vs State of Gujarat and Another

Gujarat High Court · (2008) 12 GUJ CK 0064

Telegraph Act, 1885 — Section 10, 12, 13, 15, 15(1)

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High Courts16 Dec 2008Dismissed

Atulbhai Patel Director, Baroda District Co-op. Milk Producers Union Vs State of Gujarat and Others

Gujarat High Court · (2009) 1 GLR 623

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High Courts16 Dec 2008

Shantaben Vs Patel Biharibhai Dahyabhai Patel and Others

Gujarat High Court · (2009) 1 GLH 411

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 20 Rule 6A(2), Order 41 Rule 1, 115Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 3

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High Courts15 Dec 2008Dismissed

ICICI Lombard General Insurance Co. Ltd. Vs Vinodbhai Hirabhai Vadher and Others

Gujarat High Court · (2009) 1 GLH 338

Motor Vehicles Act, 1988 — Section 140, 146, 147, 147(1), 147(1)(i)

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High Courts15 Dec 2008Dismissed

Lark Laboratories Ltd. Vs Nabros Pharma Pvt. Ltd.

Gujarat High Court · (2009) 2 GLH 761 : (2009) 2 GLR 1376 : (2010) 41 PTC 675 : (2009) 41 PTC 675

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 43 Rule 1, Order 7 Rule 11Copyright Act, 1957 — Section 62Trade Marks Act, 1999 — Section 134

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High Courts15 Dec 2008

Union of India (UOI) and Another Vs Sunita Pradhan

Gujarat High Court · (2008) 12 GUJ CK 0004

Constitution of India, 1950 — Article 226, 227

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High Courts12 Dec 2008Dismissed

Hikha Jiva Gujaria and Others Vs State of Gujarat

Gujarat High Court · (2009) 1 GLR 844

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 34

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High Courts12 Dec 2008Allowed

The State Transport Employees Cooperative Credit and Thrift Vs Gujarat State Road Transport Corporation and Another

Gujarat High Court · (2008) 12 GUJ CK 0031

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High Courts12 Dec 2008

Official Liquidator of Pushpa Synthetic (P.) Ltd. Vs Diamond Jubilee Co-op. Bank Ltd.

Gujarat High Court · (2009) 2 GLR 1023 : (2009) 91 SCL 109

Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 441, 454, 454(1), 454(5), 454(5A)Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts12 Dec 2008Dismissed

Shah and Patel Construction Co. Vs Baroda Municipal Corporation

Gujarat High Court · (2009) 1 GLH 663 : (2009) 3 GLR 2040

Bombay Provincial Municipal Corporations Act, 1949 — Section 79Constitution of India, 1950 — Article 226

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High Courts12 Dec 2008Dismissed

Hasmukhlal Devshankar Joshi Vs State of Gujarat and Another

Gujarat High Court · (2009) 1 GLH 275

Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts11 Dec 2008Dismissed

Babubhai Bhimabhai Bokhiria Vs State of Gujarat and Another

Gujarat High Court · (2009) 2 GLR 1483

Arms Act, 1959 — Section 25(1B)Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 226, 227

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High Courts11 Dec 2008Allowed

Nathabhai Savjibhai Vs State of Gujarat

Gujarat High Court · (2008) 12 GUJ CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 375, 376, 506(2)

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High Courts11 Dec 2008

Precision Fasteners Ltd. Vs Commissioner of Central Excise

Gujarat High Court · (2011) 268 ELT 163

Central Excise Rules, 2002 — Rule 8(3A)Central Excises and Salt Act, 1944 — Section 37Constitution of India, 1950 — Article 226

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High Courts10 Dec 2008Dismissed

New India Assurance Co. Ltd. Vs Ajitsinh Jagatsinh Darbar and Another

Gujarat High Court · (2009) 1 GLH 521

Motor Vehicles Act, 1988 — Section 149(2), 157, 165(1), 166, 167

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High Courts10 Dec 2008Dismissed

Satellite Television Asian Region Limited and Another Vs Kunvar Ajay Foods Pvt. Ltd.

Gujarat High Court · (2009) 1 GLH 590

Civil Procedure Code, 1908 (CPC) — Order 31 Rule 2, Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 6 Rule 16Constitution of India, 1950 — Article 227

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