High Courts21 Sept 2010Dismissed
State of Gujarat and Another Vs Babiben and Others
Gujarat High Court · (2010) 09 GUJ CK 0174
Motor Vehicles Act, 1988 — Section 110D
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 815 of 1,769
High Courts21 Sept 2010
Parbatbhai Mulubhai Nanera Vs Porbandar Nagar Palika
Gujarat High Court · (2010) 09 GUJ CK 0173
High Courts21 Sept 2010
Kishor Chimanlal Gaud Vs State of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0172
Constitution of India, 1950 — Article 226
High Courts21 Sept 2010
Pradip @ Ashok @ Manoj Subashbhai Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0171
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 307, 324
High Courts21 Sept 2010
Vishnubha Metubha Zala Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0169
Arms Act, 1959 — Section 25(1)Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts21 Sept 2010Dismissed
Jasubhai Bhagwanbhai Vs Kher Kanubhai Govindbhai and Others
Gujarat High Court · (2010) 09 GUJ CK 0168
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Sept 2010
Ajay Haribhai Patel Vs State of Gujarat and Another
Gujarat High Court · (2010) 09 GUJ CK 0155
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 436, 438, 439Penal Code, 1860 (IPC) — Section 120B, 177, 201, 302, 341
High Courts21 Sept 2010
Yashpal Jitubha Chudasama Vs Central Bureau of Investigation and Another
Gujarat High Court · (2010) 09 GUJ CK 0154
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 436, 438, 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 341, 342
High Courts21 Sept 2010Dismissed
Jay-Kanan Build Con Pvt. Ltd. Vs O.L. for Omex Investors Ltd. (in Liqn.)
Gujarat High Court · (2011) 164 CompCas 23
Companies Act, 1956 — Section 12, 12(1), 391Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Sept 2010
Munna @ Himanshu Jaswantbhai Parmar Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0073
Atrocity Act — Section 11, 12, 3(1)Penal Code, 1860 (IPC) — Section 114, 212, 376, 504, 506(2)
High Courts21 Sept 2010
New India Assurance Co. Ltd. Vs Ashwin Chimanlal Sheth and Others
Gujarat High Court · (2011) 1 LLJ 870
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 4(6)
High Courts21 Sept 2010
Barot Dineshkumar Kantilal Vs The State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 313, 389(1)Penal Code, 1860 (IPC) — Section 306, 506, 506(2), 517
High Courts21 Sept 2010Dismissed
Pravinchandra Natvarlal Jani and Another Vs O.L. of Omex Investors Limited and Another
Gujarat High Court · (2011) 100 CLA 526 : (2011) 162 CompCas 544
Companies (Court) Rules, 1959 — Rule 67, 73, 74Companies Act, 1956 — Section 391, 391(1), 393, 481, 529Companies Act, 1961 — Section 391(1)
High Courts21 Sept 2010
Gujarat Maritime Board and Others Vs Dinesh R. Dave and Others
Gujarat High Court · (2010) 09 GUJ CK 0042
Constitution of India, 1950 — Article 227
High Courts21 Sept 2010
Vadodara Municipal Corporation Vs Dahyabhai Amthabhai Rohit
Gujarat High Court · (2010) 09 GUJ CK 0023
Constitution of India, 1950 — Article 227
High Courts21 Sept 2010
Excel Shine Pvt. Ltd. and Another Vs Deputy Commissioner of Labour and Others
Gujarat High Court · (2010) 09 GUJ CK 0009
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 26(2)
High Courts21 Sept 2010
Parsingbhai Mohammadbhai Nayak Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0008
Penal Code, 1860 (IPC) — Section 304(II)
High Courts20 Sept 2010Dismissed
Logerlal Gopilalbhai Transposed As R-4 and Others Vs Madhuben Jayantilal Patel and Others
Gujarat High Court · (2010) 09 GUJ CK 0153
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Sept 2010
Association of Pathologist of Bhavnagar and Others Vs Secretary Health Department and Others
Gujarat High Court · (2010) 3 GLH 600
Evidence Act, 1872 — Section 45Gujarat Medical Council Act, 1967 — Section 16(3), 16(3)Indian Medical Council Act, 1956 — Section 10A, 15, 15(2), 2, 2(2)
High Courts17 Sept 2010Dismissed
Aniruddhsinh Vajubha Zala and Another Vs Sarpanch
Gujarat High Court · (2011) LLR 64
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(F)