High Courts24 Sept 2010Allowed
Gopinath Pillai (Father of Deceased Praneshkumar Pillai @ Javed Gulam Mohmed Sheikh) Vs State of Gujarat and Another
Gujarat High Court · (2011) 1 Crimes 565
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 814 of 1,769
High Courts23 Sept 2010Allowed
Gujarat State Seeds Corporaion Employes Association and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 09 GUJ CK 0167
Bombay Civil Services Rules, 1959 — Rule 57AGujarat Civil Services (Pay) Rules, 2002 — Rule 28
High Courts23 Sept 2010
Vasumatiben M. Rathod and Others Vs Mamlatdar and Special Recovery Officer and Others
Gujarat High Court · (2010) 09 GUJ CK 0166
High Courts23 Sept 2010
Ahmedabad Municipal Corporation Vs Sanjaybhai Biharilal
Gujarat High Court · (2010) 09 GUJ CK 0165
Bombay Provincial Municipal Corporations Act, 1949 — Section 411
High Courts23 Sept 2010
Firozahmed Kallan Kureshi Vs Deputy Police Commissioner and Others
Gujarat High Court · (2010) 09 GUJ CK 0047
High Courts23 Sept 2010Dismissed
Laxmi Steel Corporation, Sole Proprietor Dilip Kantilal Shah Vs Gujarat Maritime Board and Another
Gujarat High Court · (2010) 09 GUJ CK 0018
Gujarat Maritime Board (Conditions and Procedures for Granting Permission for Utilizing Ship Recycling Plots) Regulations, 2006 — Regulation 4, 5, 6Gujarat Maritime Board Act, 1981 — Section 110, 37, 38, 39, 41
High Courts23 Sept 2010
Jabubhai Jandubhai Rathva Vs State of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0017
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 7, 9(1)
High Courts22 Sept 2010Dismissed
Commr. of C. Ex., Cus. and Service Tax Vs Neral Paper Mills Pvt. Ltd
Gujarat High Court · (2010) 20 STR 601
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 83
High Courts22 Sept 2010Dismissed
Naransinh Prabhatsinh Parmar and Another Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 324
High Courts22 Sept 2010
Shivabhai Nanubhai @ Nanjibhairathod Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0123
High Courts22 Sept 2010Dismissed
Chintankumar Navinchandra Zaveri Vs State of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0074
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 323, 504
High Courts22 Sept 2010Dismissed
Commissioner of Central Excise Vs Shree Khodiyar Rolling Mills
Gujarat High Court · (2010) 259 ELT 684
Central Excise Rules, 2002 — Rule 25(1)Central Excises and Salt Act, 1944 — Section 11(A), 11(A)(A), 11(A)(C), 35(G)CENVAT (Credit) Rules, 2004 — Rule 14, 15(1)
High Courts22 Sept 2010Dismissed
Commissioner of Central Excise Vs AIA Engineering Ltd.
Gujarat High Court · (2011) 21 STR 367 : (2011) 39 VST 33
Central Excises and Salt Act, 1944 — Section 35G
High Courts22 Sept 2010Dismissed
Commissioner of C. Ex. and Customs Vs Alka Fashion
Gujarat High Court · (2011) 183 ECR 205 : (2010) 260 ELT 53
Central Excise Rules, 2002 — Rule 25Central Excises and Salt Act, 1944 — Section 11(A)(2), 11AB, 11AC, 35GCENVAT (Credit) Rules, 2002 — Rule 12, 13, 3(4)
High Courts22 Sept 2010
Divisional Controller Vs Balwantsingh Chatursingh Solanki
Gujarat High Court · (2010) 09 GUJ CK 0022
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
High Courts22 Sept 2010Dismissed
Sabirbhai Ganibhai Beawarwala Vs Khedawala Calendar Factory
Gujarat High Court · (2010) 09 GUJ CK 0021
Constitution of India, 1950 — Article 227
High Courts22 Sept 2010
Eitzen Bulk A/S Vs Ashapura Minechem Limited and Another
Gujarat High Court · AIR 2011 Guj 13 : (2011) 2 GLH 649 : (2011) 52 GLR 229
Arbitration and Conciliation Act, 1996 — Section 2(2), 2(3), 2(4), 2(5), 34Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 20
High Courts22 Sept 2010
Mineshbhai Virabhai Katara Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 306, 498(A)
High Courts21 Sept 2010
GSRTC Vs Ashok Premji Hirani and Another
Gujarat High Court · (2010) 09 GUJ CK 0176
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
High Courts21 Sept 2010
Gujarat Industrial Investment Corp. Ltd. Vs H.B. Parmar, or his Successor
Gujarat High Court · (2010) 09 GUJ CK 0175
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 39(5)(A)