High Courts17 Sept 2010Allowed
Municipal Corporation of Ahmedabad Vs Union Bank of India
Gujarat High Court · (2010) 09 GUJ CK 0158
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 411
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 816 of 1,769
High Courts17 Sept 2010Allowed
Ahmedabad Municipal Corpn. Vs Bank of India
Gujarat High Court · (2010) 09 GUJ CK 0157
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 411
High Courts17 Sept 2010
Selabhai Meghabhai Bharwad Vs Ashwinkumar Kantilal Shah
Gujarat High Court · (2010) 09 GUJ CK 0156
Constitution of India, 1950 — Article 227
High Courts17 Sept 2010
Jayshree Dineshkumar and Others Vs Gujarat University and Another
Gujarat High Court · (2011) 1 GLH 115
High Courts17 Sept 2010Allowed
Kotak Mahindra Bank Ltd. Vs District Magistrate and Another
Gujarat High Court · (2011) 2 BC 249 : (2011) 267 ELT 614 : (2010) 3 GLH 472 : (2011) 52 GLR 18
Bombay City Land Revenue Act, 1876 — Section 11Central Excise Rules, 1944 — Rule 173Q(1), 173Q(2), 211Central Excise Rules, 2001 — Rule 28
High Courts17 Sept 2010
Hind Mosaic and Cement Works and Another Vs Shree Sahjanand Trading Corporation and Another
Gujarat High Court · (2010) 09 GUJ CK 0014
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, 151
High Courts16 Sept 2010Dismissed
Commissioner of C. Ex. and Customs Vs Saurashtra Cement Ltd.
Gujarat High Court · (2011) 184 ECR 73 : (2010) 260 ELT 71
Central Excise Rules, 1944 — Rule 173GG, 173QCentral Excise Rules, 2002 — Rule 25, 27, 8, 8(1), 8(3)Central Excises and Salt Act, 1944 — Section 11AC, 11AC(2), 6, 8(3)
High Courts16 Sept 2010
Gujarat State Electricity Corporation Ltd. (GSECL) Vs Bijli Majdoor Panchayat
Gujarat High Court · (2010) 09 GUJ CK 0163
Constitution of India, 1950 — Article 227
High Courts16 Sept 2010
Vithalbhai Nathabhai Sondarva Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 306, 498(A)
High Courts16 Sept 2010Dismissed
Paliben Maganbhai Patel (Decd.) thro'' his heir Vs Gujarat Electricity Board Now Dakshin Gujarat Vij. Co. Ltd. and Another
Gujarat High Court · (2010) 09 GUJ CK 0117
High Courts16 Sept 2010Dismissed
Commissioner of C. Ex. and Customs Vs Rikhab Mehta
Gujarat High Court · (2010) 259 ELT 518
Central Excises and Salt Act, 1944 — Section 35(G)
High Courts16 Sept 2010Allowed
Poonam Mafatbhai Solanki Vs Aaja Metal and Tube Pvt. Ltd.
Gujarat High Court · (2010) 09 GUJ CK 0059
Constitution of India, 1950 — Article 227
High Courts16 Sept 2010Dismissed
Jumabhai Osmanbhai Hingora Vs Divisional Controller
Gujarat High Court · (2010) 09 GUJ CK 0036
Constitution of India, 1950 — Article 227
High Courts16 Sept 2010Allowed
Punjaliben Khimabhai Pargi Vs State of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0031
Bombay Police Act, 1951 — Section 57Bombay Prohibition Act, 1949 — Section 2, 2, 65AE, 66B, 81Constitution of India, 1950 — Article 226
High Courts16 Sept 2010Dismissed
Commr. of C. Ex. and Cus. Vs Mahendra Kumar Kapadia
Gujarat High Court · (2011) 183 ECR 193 : (2010) 260 ELT 51
Customs Act, 1962 — Section 108, 112, 114A, 130A
High Courts16 Sept 2010Allowed
Gelabhai Somabhai Vs Aaja Metal and Tube Pvt. Ltd.
Gujarat High Court · (2010) 09 GUJ CK 0015
Constitution of India, 1950 — Article 227
High Courts15 Sept 2010Dismissed
Commissioner Vs Polycab Wires Pvt. Ltd.
Gujarat High Court · (2010) 260 ELT 49
Central Excises and Salt Act, 1944 — Section 11A(2), 11AB, 11AC, 35G
High Courts15 Sept 2010Allowed
Ahmedabad Municipal Corporation Vs Minaxiben A. Kataria
Gujarat High Court · (2010) 09 GUJ CK 0162
Bombay Provincial Municipal Corporations Act, 1949 — Section 411
High Courts15 Sept 2010Allowed
Ahmedabad Municipal Corporation Vs Ahmedabad District Co. Op. Milk Producers Union Ltd.
Gujarat High Court · (2010) 09 GUJ CK 0161
Bombay Provincial Municipal Corporations Act, 1949 — Section 411
High Courts15 Sept 2010Allowed
Ahmedabad Municipal Corporation Vs Rajiv Shantilal Maradia
Gujarat High Court · (2010) 09 GUJ CK 0116
Bombay Provincial Municipal Corporations Act, 1949 — Section 411