High Courts28 Sept 2010
Mukesh Thakorlal Desai Vs Kalyan Banerjee and Others
Gujarat High Court · (2011) CriLJ 843
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 469, 470, 470(1)Penal Code, 1860 (IPC) — Section 34, 500, 501, 502
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 813 of 1,769
High Courts28 Sept 2010Dismissed
Veja Parbat Bhutiya Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0038
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 439Penal Code, 1860 (IPC) — Section 302
High Courts28 Sept 2010Dismissed
Govindbhai Somnathbhai Suthar Vs Uttar Gujarat Vij Company Ltd.
Gujarat High Court · (2011) 2 BC 435
State Financial Corporations Act, 1951 — Section 29, 9(3)
High Courts28 Sept 2010
Indusind Bank Ltd Vs Official Liquidator of Hydron Enviro Systems Ltd.
Gujarat High Court · (2010) 160 CompCas 59
Companies Act, 1956 — Section 529(A), 530
High Courts27 Sept 2010Allowed
Chairman Ong Corporation Ltd. and Others Vs Khanabhai Lakhabhai Parmar and Another
Gujarat High Court · (2010) 09 GUJ CK 0179
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 108Penal Code, 1860 (IPC) — Section 364
High Courts27 Sept 2010Dismissed
Pravinbhai Motibhai Patel Vs Deputy Collector and Another
Gujarat High Court · AIR 2011 Guj 6
Bombay Stamp Act, 1958 — Section 31A, 32(A), 33, 33(A), 37(2)Companies Act, 1956 — Section 394Constitution of India, 1950 — Article 20, 226, 227, 25, 45
High Courts27 Sept 2010
Bhavi Vipulkumar Shah Vs State of Gujarat (Deleted) and Others
Gujarat High Court · (2011) 1 GLH 367
Emigration Act, 1922 — Section 2Emigration Act, 1983 — Section 2Gujarat Advocates Welfare Fund Act, 1991 — Section 2
High Courts27 Sept 2010
Shanubhai Ramjibhai Garasiya Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts27 Sept 2010
United India Insurance Co. Ltd. Vs Merunben Babubhai Dosani
Gujarat High Court · (2010) 09 GUJ CK 0122
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147, 166, 173
High Courts27 Sept 2010Dismissed
Rasulkhan Kasamkhan Pathan Vs Surat District Co.-op. Bank Ltd. and Another
Gujarat High Court · (2010) 09 GUJ CK 0071
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 54, Order 21 Rule 58, Order 21 Rule 58(4), Order 21 Rule 97Gujarat Co-operative Societies Act, 1961 — Section 103 , 104
High Courts27 Sept 2010
Gujarat Co-Operative Bank and Credit Society Shareholders and Depositors Association Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLR 1012 : (2011) 8 RCR(Criminal) 1700
Criminal Procedure Code, 1973 (CrPC) — Section 482, 70, 82Evidence Act, 1872 — Section 43Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 465
High Courts27 Sept 2010
C.S. Hotels Pvt. Ltd. and Another Vs Mafabhai Pasabhai Solanki and Others
Gujarat High Court · (2010) 09 GUJ CK 0039
Industrial Disputes Act, 1947 — Section 25F, 25FFA
High Courts27 Sept 2010Dismissed
State of Gujarat Vs Manhor Gyanu Baudh
Gujarat High Court · (2010) 09 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 379
High Courts27 Sept 2010Allowed
Madhu Khurana Vs Commissioner of Income Tax and Another
Gujarat High Court · (2011) 237 CTR 304
Constitution of India, 1950 — Article 136, 226Income Tax Act, 1961 — Section 127, 127(2), 153C
High Courts27 Sept 2010
Patel Vinubhai Jivabhai and Others Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 114, 147, 149, 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts27 Sept 2010Allowed
Jashodaben J. Padhiyar Vs State of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0013
Gujarat Municipalities Act, 1963 — Section 37, 37A, 70
High Courts27 Sept 2010
Farsubhai Muljibhai Goklani Vs State of Gujarat and Others
Gujarat High Court · (2011) 1 GLH 209
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Sept 2010Allowed
Municipal Corpn. of Ahmedabad Vs Swami Bhagwatacharya Educationtrust
Gujarat High Court · (2010) 09 GUJ CK 0111
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 411
High Courts24 Sept 2010
Bhanuben Durlabhbhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 3 GLH 545
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 13, 14, 16, 19, 19(1)(g)Land Acquisition Act, 1894 — Section 10, 11, 11(1), 11(2), 11A
High Courts24 Sept 2010Allowed
Ahmedabad Municipal Corpn. Vs National Rayon Corporation Ltd.
Gujarat High Court · (2010) 09 GUJ CK 0016
Bombay Provincial Municipal Corporations Act, 1949 — Section 2(1A), 406, 411