High Courts18 Nov 2010Dismissed
Dy. Director of Agriculture (Eng.2) Vs Ranchhodbhai Revlabhai Patel and Others
Gujarat High Court · (2010) 11 GUJ CK 0039
Motor Vehicles Act, 1988 — Section 110
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 801 of 1,769
High Courts18 Nov 2010Dismissed
Naranbhai Umabhai Mali and Another Vs Bhikabhai Ratnaabhai Patel and Another
Gujarat High Court · (2010) 11 GUJ CK 0038
High Courts18 Nov 2010Dismissed
Hasmukhbhai Mavjibhai Vaniya Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0009
Gujarat Municipalities Act, 1963 — Section 275(4)
High Courts18 Nov 2010Dismissed
Rahul Shaw - Head of Sales-Sports Zee Entertainment Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2010) 11 GUJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 498(A)
High Courts18 Nov 2010Allowed
Kapildev Balusa Verma Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0004
Constitution of India, 1950 — Article 226
High Courts18 Nov 2010Allowed
Arefabanu Mohammad Sulemankhan Pathan Vs Plastokem Industries Limited and Another
Gujarat High Court · (2010) 11 GUJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2A
High Courts16 Nov 2010Allowed
State of Gujarat and Others Vs Narendrabhai Jethabhai Solanki C/o Manjulaben Kanti Harijan and Another
Gujarat High Court · (2011) 3 LLJ 345
Constitution of India, 1950 — Article 43
High Courts16 Nov 2010Dismissed
Amarben Parshottambhai Rathod Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0048
Constitution of India, 1950 — Article 226
High Courts16 Nov 2010Allowed
Acharyashri Narendraprasadji Maharaj Anandprasadji Vs Makniben Padhiyar and Others
Gujarat High Court · (2010) 11 GUJ CK 0047
High Courts16 Nov 2010Dismissed
Rajeshwariben and Others Vs Ramjilal Prabhatlal Gujjar and Others
Gujarat High Court · (2010) 11 GUJ CK 0044
High Courts16 Nov 2010Allowed
Nalinkumar R Patel Vs Taluka Development Officer and Others
Gujarat High Court · (2010) 11 GUJ CK 0032
Bombay Land Revenue Code, 1879 — Section 211, 59, 65, 66Gujarat Panchayats Act, 1961 — Section 123, 157, 167Land Revenue Rules, 1921 — Rule 81
High Courts16 Nov 2010Dismissed
Hasumatiben Dhanjibhai Shrimali Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0006
High Courts15 Nov 2010Dismissed
Natvargiri Shivgiri Goswami Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 129 FLR 974
Constitution of India, 1950 — Article 226
High Courts15 Nov 2010Allowed
Farukh Gafar Memon and Others Vs Jayantibhai Chimanbhai Patel and Another
Gujarat High Court · (2010) 11 GUJ CK 0078
High Courts15 Nov 2010Dismissed
Vicas Tractors and Another Vs G.S.R.T.C and Another
Gujarat High Court · (2010) 11 GUJ CK 0051
High Courts15 Nov 2010Dismissed
Gujarat Co-Operative Oil Seedsgrowers Federation Ltd. Vs Manibhai Chhaganbhai Patel and Others
Gujarat High Court · (2010) 11 GUJ CK 0050
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63
High Courts15 Nov 2010Allowed
AMTS Vs Atul Chimanlal Shah
Gujarat High Court · (2011) 128 FLR 830 : (2011) LLR 254
Constitution of India, 1950 — Article 226, 227, 311, 38, 39Industrial Disputes Act, 1947 — Section 17B, 2, 25F, 25G, 25H
High Courts15 Nov 2010Allowed
Netharsh Base Company and Others Vs (The) State of Gujarat and Another
Gujarat High Court · (2011) 1 GLH 651
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 13, 13(1), 13(2B), 13(3), 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 32, 49(17)
High Courts15 Nov 2010Allowed
Ravjiji Khodaji Vs State of Gujarat and Others
Gujarat High Court · (2011) 1 GLH 238
Land Acquisition Act, 1894 — Section 11, 18, 28(A), 4, 6
High Courts29 Oct 2010Allowed
Rahim Babubhai Mansuri Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0163
Constitution of India, 1950 — Article 226