COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 802 of 1,769

High Courts29 Oct 2010

Amitbhai Anilchandra Shah Vs Central Bureau of Investigation and Another

Gujarat High Court · (2011) 52 GLR 194

Criminal Procedure Code, 1973 (CrPC) — Section 161, 161, 164, 164, 439Penal Code, 1860 (IPC) — Section 120(B), 120B, 201, 201, 302

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High Courts29 Oct 2010

Kolli Madhav Sai Ram Reddy Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 1 GLH 460 : (2011) 52 GLR 481

Constitution of India, 1950 — Article 14, 21, 226, 311(2)

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High Courts28 Oct 2010

Pradeep Sharma Vs State of Gujarat

Gujarat High Court · (2010) 10 GUJ CK 0178

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 429, 437, 438, 439Penal Code, 1860 (IPC) — Section 120B, 200, 203, 216, 217Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(2), 7

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High Courts28 Oct 2010Dismissed

Rajkumar Sangaiah Pandiyan Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0167

Constitution of India, 1950 — Article 14, 19, 20, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 305, 306, 395, 482Easements Act, 1882 — Section 60

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High Courts28 Oct 2010Dismissed

Patel Traders Vs Bharat Sanchar Nigam Ltd. and Others

Gujarat High Court · (2010) 10 GUJ CK 0166

Constitution of India, 1950 — Article 14, 19, 21, 226

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High Courts28 Oct 2010

Gujarat State Road Transport Corporation Vs Chandrakant Jerambhai Mer

Gujarat High Court · (2010) 10 GUJ CK 0165

Constitution of India, 1950 — Article 227

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High Courts28 Oct 2010

Chavda Jetunben Jamsherkhan Vs Dy. Collector and Others

Gujarat High Court · (2010) 10 GUJ CK 0164

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High Courts28 Oct 2010Allowed

Om Sainath Carting Vs State of Gujarat and Others

Gujarat High Court · (2011) 2 BC 290

Constitution of India, 1950 — Article 226

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High Courts28 Oct 2010Allowed

Bhanvarlal Mogchand Jain Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0161

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High Courts28 Oct 2010

Divisional Controller, Gujarat State Road Transport Corp. Vs Rupsinh G. Parmar

Gujarat High Court · (2010) 10 GUJ CK 0084

Constitution of India, 1950 — Article 227

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High Courts28 Oct 2010

Gammon India Ltd. Vs Sheth Estate Developers Pvt. Ltd. and Others

Gujarat High Court · (2011) 52 GLR 562

Arbitration Act, 1940 — Section 20, 33, 8Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 15Constitution of India, 1950 — Article 226, 227

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High Courts28 Oct 2010

Gujarat State Road Transport Corporation Vs Rugnathbhai Mepabhai Kaleriya

Gujarat High Court · (2010) 10 GUJ CK 0054

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11(A)

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High Courts28 Oct 2010

Dhanabhai Puniyabhai Mohaniya Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 162, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 114, 302

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High Courts28 Oct 2010Dismissed

Keshavlal Amthalal Patel Vs State of Gujarat and Another

Gujarat High Court · (2010) 10 GUJ CK 0040

Banking Regulation Act, 1949 — Section 35ACriminal Procedure Code, 1973 (CrPC) — Section 245(2)Penal Code, 1860 (IPC) — Section 114, 120B, 406, 409, 420

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High Courts28 Oct 2010

Jaiminiben Hirenbhai Vyas and Another Vs Hirenbhai Rameshchandra Vyas and Another

Gujarat High Court · (2010) 10 GUJ CK 0027

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24

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High Courts28 Oct 2010Dismissed

Rekhaben Rameshkumar Raval Vs Chogalal Lachchiram Raval and Others

Gujarat High Court · (2010) 10 GUJ CK 0025

Penal Code, 1860 (IPC) — Section 114, 323, 498A, 504, 506(1)

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High Courts28 Oct 2010

Labhubhai Valjibhai Gajera Vs Secretary (Appeals), Revenue Deptt. and Others

Gujarat High Court · (2011) 1 GLH 432 : (2011) 52 GLR 279

Bombay Land Revenue Code, 1879 — Section 135D, 211Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 34, 6(2), 8Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84C

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High Courts27 Oct 2010

Ajaykumar Sachidanand Mishra Vs State of Gujarat

Gujarat High Court · (2010) 10 GUJ CK 0177

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 114, 406, 420, 465, 466

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High Courts27 Oct 2010Allowed

Kasambhai Mohmad Roshan Ansari Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0176

Bombay Animal Preservation Act, 1954 — Section 10, 5, 6, 7, 8Bombay Municipal Corporation Act, 1888 — Section 335, 336Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2

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High Courts27 Oct 2010Allowed

Samirali Kamarali Saiyed Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0175

Bombay Animal Preservation Act, 1954 — Section 10, 5, 6, 7, 8Bombay Municipal Corporation Act, 1888 — Section 335, 336Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2

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