High Courts25 Oct 2010Allowed
Sureshbhai Ramdas Marathi Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0142
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 804 of 1,769
High Courts25 Oct 2010Dismissed
Taraben through P.O.A. Vs Manubhai Harinarayan Pandya and Another
Gujarat High Court · (2010) 10 GUJ CK 0107
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 5(3), 7, 9
High Courts25 Oct 2010Allowed
Kamlesh @ Kallu Sitaram Yadav Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0105
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts25 Oct 2010
Secretary Vs Sama Sidhik Saheb and Others
Gujarat High Court · (2010) 10 GUJ CK 0104
Bombay Inams (Kutch Area) Abolition Act, 1958 — Section 10, 18, 19
High Courts25 Oct 2010
Jamnagar Municipal Corporation Vs Navalsinh Rajmalji
Gujarat High Court · (2010) 10 GUJ CK 0103
High Courts25 Oct 2010Allowed
Shreemati Vashuben Rameshbhai Mangal Bhaimarathi Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0083
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts25 Oct 2010Dismissed
Indravadan N. Adhvaryu Vs Laxminarayan Dev Trust
Gujarat High Court · (2011) 128 FLR 587
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts25 Oct 2010Allowed
Chetanbhai Hasmukhbhai Patel through Suresh H. Patel Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0024
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts25 Oct 2010Allowed
Ramesh Shravankumar Koshti Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0017
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts25 Oct 2010Allowed
Abbaskhan Babukhan Pathan Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0012
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts25 Oct 2010Allowed
Rajesh @ Raju through Ajyakumar Chh Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0011
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts25 Oct 2010Allowed
Indrapal Laxminarayan Sharma Vs Soma Textile and Industries Ltd.
Gujarat High Court · (2010) 10 GUJ CK 0010
Constitution of India, 1950 — Article 226, 227
High Courts22 Oct 2010Allowed
Aman @ Langdo Ahmedbhai, Sipai through Samirbhai Ahmedbhai SI Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0182
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts22 Oct 2010Allowed
Dilipbhai Kalubhai Dabhi Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0181
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts22 Oct 2010Dismissed
Patel Kanjibhai Ambalal and Others Vs Modi Manjulaben Babulal
Gujarat High Court · (2011) 52 GLR 253 : (2011) 1 RCR(Rent) 279
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 39(2)Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts22 Oct 2010Allowed
Atulbhai Chhaganbhai Nagpara Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0172
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts22 Oct 2010Allowed
Rasidabanu Chhipa Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0171
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts22 Oct 2010Allowed
Mehmoodbhai @ Mehboob Salimkhan Motani Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0170
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts22 Oct 2010Allowed
Dineshbhai Bansibhai Dantaniya Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0110
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts22 Oct 2010Allowed
Laxmiben Rathod Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0106
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)