High Courts18 Feb 2011Dismissed
New India Assurance Co. Ltd. Vs Heirs of decd. Mahadev devsibhai adroja ranjanben mahadevbhai and Others
Gujarat High Court · (2011) 02 GUJ CK 0083
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 772 of 1,769
High Courts18 Feb 2011Dismissed
Rasayanik Kamdar Sangh Vs Sankalp Chemicals and Another
Gujarat High Court · (2011) 02 GUJ CK 0049
High Courts18 Feb 2011
Mahindra Gears and Transmissions Pvt. Ltd. Vs Assistant Provident Fund Commissioner, Employees Provident Fund
Gujarat High Court · (2011) 130 FLR 762 : (2011) LLR 602
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts18 Feb 2011Dismissed
Sarjeet Singh Maidhan Vs Union of India and Others
Gujarat High Court · (2011) 1 GLH 714
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 226(1), 226(2)
High Courts17 Feb 2011Dismissed
Executive Engineer (O and M) Dakshin Gujarat Vij Company Li. Vs Acme Chem Ltd. and Another
Gujarat High Court · (2011) 02 GUJ CK 0165
High Courts17 Feb 2011Dismissed
Croft Sales and Distribution Ltd. Vs M.V. Basil and Others
Gujarat High Court · (2011) 02 GUJ CK 0164
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 5, Order 7 Rule 11Constitution of India, 1950 — Article 12
High Courts17 Feb 2011Allowed
Dudhiben Kathad @ Khant Bhikhakathad Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0163
Land Acquisition Act, 1984 — Section 12, 18
High Courts17 Feb 2011
Karshanbhai Polabhai Vaja and Another Vs Taluka Development Officer and Others
Gujarat High Court · (2011) 02 GUJ CK 0162
High Courts17 Feb 2011Allowed
Yogesh @ Anilbhai Zaverbhai Vs State of Gujarat
Gujarat High Court · (2011) CriLJ 2582 : (2011) 2 GLH 53
Penal Code, 1860 (IPC) — Section 114, 201, 302
High Courts17 Feb 2011
Haroon Yusufbhai Kadiwala Vs Director General of Police and Another
Gujarat High Court · (2011) 02 GUJ CK 0095
Bombay Police Act, 1951 — Section 28, 28(1), 28(2)
High Courts17 Feb 2011Allowed
Mamta A Ghodasara and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0070
Constitution of India, 1950 — Article 226, 309Range Forest Officers Competitive Examination Rules, 2008 — Rule 10, 13, 3, 4Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31
High Courts17 Feb 2011Allowed
Khijhadiya Juth Seva Co-Op. Soc. Ltd. Vs Sarasiya Jalal Hajibhai and Others
Gujarat High Court · (2011) 02 GUJ CK 0058
Constitution of India, 1950 — Article 226, 227
High Courts17 Feb 2011Allowed
Rameshbhai Narsinhbhai Patel and Others Vs Bachubhai Parshottambhai Patel and Others
Gujarat High Court · (2011) 02 GUJ CK 0035
Bombay Public Trusts Act, 1950 — Section 41A
High Courts17 Feb 2011
Suresh Puniya Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0031
Constitution of India, 1950 — Article 227
High Courts17 Feb 2011
Commissioner of Customs Vs K.S. Chhaya and Co.
Gujarat High Court · (2011) 272 ELT 180
Customs Act, 1962 — Section 130Customs House Agents Licensing Regulations, 2004 — Regulation 10, 13, 20, 20(2), 22
High Courts15 Feb 2011Dismissed
Dr. Kanayalal A. Patel Vs Veer Narmad South Gujarat University
Gujarat High Court · (2011) 02 GUJ CK 0170
Constitution of India, 1950 — Article 14, 226, 227
High Courts15 Feb 2011
Dr. Sumantkumar Ratilal Shah Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0169
High Courts15 Feb 2011
Manek Leather Industries and Others Vs Sunir S. Sharma and Others
Gujarat High Court · (2011) 02 GUJ CK 0167
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts15 Feb 2011Allowed
State of Gujarat Vs D.M. Khristi
Gujarat High Court · (2011) 02 GUJ CK 0134
Constitution of India, 1950 — Article 226, 227
High Courts15 Feb 2011
Abdul Samad Abdulhamid Shaikh Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0120
Bombay Prohibition Act, 1949 — Section 65E, 66(1)BGujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1)