High Courts25 Feb 2011Allowed
Pratabdan Ravjidan Gadvi Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 770 of 1,769
High Courts25 Feb 2011Dismissed
Somabhai Titabhai Vaghela Vs State of Gujarat and Another
Gujarat High Court · (2011) 2 GLH 363
Penal Code, 1860 (IPC) — Section 114, 300, 302, 323, 504
High Courts24 Feb 2011Dismissed
Riyasatali Mohammedsafi Musalman Vs State of Gujarat and Others
Gujarat High Court · (2011) CriLJ 4702 : (2011) 2 GLH 715
Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts24 Feb 2011
Kachchh Christian Charitable Trust Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0183
Constitution of India, 1950 — Article 226
High Courts24 Feb 2011Allowed
Patel Vimlaben Mafatlal Vs Official Liquidator, Cellulose Products of India Ltd.
Gujarat High Court · (2011) 02 GUJ CK 0126
Companies Act, 1956 — Section 483Constitution of India, 1950 — Article 226, 227, 38, 39, 39
High Courts24 Feb 2011Dismissed
State of Gujarat Vs Bijal Ramsing and Others
Gujarat High Court · (2011) 02 GUJ CK 0116
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts24 Feb 2011Dismissed
Thakore Kashiben and Others Vs Brahman Sureshkumar Manilal and Another
Gujarat High Court · (2011) 02 GUJ CK 0115
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 53(A)
High Courts24 Feb 2011
Paresh Kantilal Shah Impleded in Place of Kamlaben Kantilal Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · (2011) 02 GUJ CK 0114
Constitution of India, 1950 — Article 226
High Courts24 Feb 2011
Jayendra Nagindas and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0096
Constitution of India, 1950 — Article 226
High Courts24 Feb 2011Dismissed
A'' bad muni. Corporation Vs A'' bad dist. Co op. Bank Ltd.
Gujarat High Court · (2011) 02 GUJ CK 0078
High Courts24 Feb 2011Dismissed
Nagin D. Patel Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 02 GUJ CK 0065
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 3(1)Customs Act, 1962 — Section 111Gold (Control) Act, 1968 — Section 71
High Courts24 Feb 2011
Rakeshkumar Ramnaresh Tiwari Vs District Collector and Another
Gujarat High Court · (2011) 02 GUJ CK 0047
High Courts24 Feb 2011
Desai Mangibhai Dhirabhai Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0046
Land Acquisition Act, 1894 — Section 11, 11, 23(1), 23(2), 28
High Courts24 Feb 2011Allowed
Narmada Cotton Cooperative Spinning Mill Ltd. (in Liquidation) Vs Mahendra Kumar Indrajeetsinhji Cotton Pvt. Ltd. and Others
Gujarat High Court · (2011) 3 GLR 2247
Civil Procedure Code, 1908 (CPC) — Section 80Gujarat Co-operative Societies Act, 1961 — Section 107, 108, 112, 166, 167
High Courts24 Feb 2011
Govindbhai Premchandbhai Patel thro'' Poa Girishbhai S. Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0026
Constitution of India, 1950 — Article 226
High Courts24 Feb 2011Dismissed
Gunvantbhai Virabhai Parmar Vs State of Gujarat
Gujarat High Court · (2011) 3 GLH 390
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1988 — Section 11, 12, 13(1), 14, 20
High Courts24 Feb 2011Allowed
Sayaji Industries Ltd. Vs Joint Commissioner of Income Tax (Assessment)
Gujarat High Court · (2011) 336 ITR 360
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142, 147, 148, 154
High Courts23 Feb 2011Allowed
Surat Metallics Ltd. and Another Vs Commissioner of Central Excise and Another
Gujarat High Court · (2011) 2 GLR 1404
Central Excise Rules, 2002 — Rule 9Central Excises and Salt Act, 1944 — Section 11, 12, 2, 3, 6Constitution of India, 1950 — Article 226, 227
High Courts23 Feb 2011Allowed
Indravadan V. Shah and Another Vs Spunpipe and Construction Company (Baroda) Private Limited
Gujarat High Court · (2011) 02 GUJ CK 0182
High Courts23 Feb 2011Dismissed
Unique Trading Co Vs M.T. Johar Ex-Vukovar and her Owner and all Other Persons and Another
Gujarat High Court · (2011) 02 GUJ CK 0181
Arbitration and Conciliation Act, 1996 — Section 45Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 5, Order 7 Rule 11Constitution of India, 1950 — Article 12, 14