High Courts23 Feb 2011Allowed
Gosai Manjulaben Kalyansinh Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0180
Land Acquisition Act, 1894 — Section 11, 18, 4, 6
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 771 of 1,769
High Courts23 Feb 2011Dismissed
Madhuben Bhikhabhai Rokad and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0179
Constitution of India, 1950 — Article 226, 227Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986 — Section 3(1), 4, 5Gujarat Provision for Disqualification of Members of Local Authorities for Defection Rules, 1987 — Rule 10A, 3(6), 6(6), 7(7)
High Courts23 Feb 2011Allowed
State of Gujarat and Others Vs PWD Employees Union and Others
Gujarat High Court · (2011) 02 GUJ CK 0178
Constitution of India, 1950 — Article 14, 16, 21
High Courts23 Feb 2011
Chamanbhai Nathabhai Mandavia Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0118
Constitution of India, 1950 — Article 226
High Courts23 Feb 2011Dismissed
Chamar Punjabhai Galabhai and Another Vs Harijan Dhudabhai Rupabhai and Another
Gujarat High Court · (2011) 02 GUJ CK 0111
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100
High Courts23 Feb 2011Allowed
Ishwarbhai Dholabhai Desai Since Decd. thro'' Heirs Vs Special Laq Officer and Others
Gujarat High Court · (2011) 02 GUJ CK 0097
Land Acquisition Act, 1894 — Section 11, 4
High Courts23 Feb 2011Allowed
General Manager Vs Patel Tribhovanbhai Babaldas and Another
Gujarat High Court · (2011) 02 GUJ CK 0079
Land Acquisition Act, 1894 — Section 35(3)Limitation Act, 1963 — Article 137
High Courts23 Feb 2011
Savjibhai H Parmar Vs Official Liquidator of Kwality Roller and Ball Bearing P and Others
Gujarat High Court · (2011) 02 GUJ CK 0075
High Courts23 Feb 2011
Balwantji Manaji Thakore (Chauhan)-Legal Heir of Decd Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0059
Constitution of India, 1950 — Article 226, 227
High Courts23 Feb 2011Dismissed
Shri Shubh Infra Altitude Pvt. Ltd. Vs Gujarat Industrial Development Corporation and Another
Gujarat High Court · (2011) 02 GUJ CK 0054
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts22 Feb 2011Allowed
Lalabhai Shankarbhai Patel and Ann Vs (The) State of Gujarat and Another
Gujarat High Court · (2011) 2 GLH 195
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts22 Feb 2011
Jethabhai Gelabhai Parmar and Others Vs Dist. Registrar Co-Operative Societies (Rural) and Others
Gujarat High Court · (2011) 02 GUJ CK 0106
Bombay Land Revenue Code, 1879 — Section 152
High Courts22 Feb 2011Dismissed
Spl. LAQ Officer Vs Amrutbhai Kantibhai and Another
Gujarat High Court · (2011) 02 GUJ CK 0051
Land Acquisition Act, 1894 — Section 11, 23(1A), 23(2), 28, 4
High Courts21 Feb 2011Allowed
Hasmukhbhai Shantilal Mehta Vs President/Secretary and Others
Gujarat High Court · (2011) 2 GLR 1079
Constitution of India, 1950 — Article 226
High Courts21 Feb 2011Disposed Off
Pankaj Extrusion Ltd. Vs Assistant Commissioner of Income Tax (OSD)
Gujarat High Court · (2011) 241 CTR 390 : (2011) 198 TAXMAN 6
Income Tax Act, 1961 — Section 143(3), 144C, 144C(15), 153, 92B
High Courts21 Feb 2011Allowed
Harijan Nathabhai Nathubhai Balwa and Another Vs Harijan Navin @ Navneet Veera Chudasma and Another
Gujarat High Court · (2011) 02 GUJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts18 Feb 2011Dismissed
Manojbhai Kantibhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0168
Constitution of India, 1950 — Article 14, 141, 142, 226, 227Land Acquisition Act, 1894 — Section 18, 23(1), 4(1), 6(1)
High Courts18 Feb 2011
IDBI Bank Ltd. Vs District Magistrate and Another
Gujarat High Court · AIR 2011 Guj 147 : (2011) 4 BC 655 : (2011) 2 GLH 12
Companies Act, 1956 — Section 14Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14, 17, 2
High Courts18 Feb 2011
Vijapur Taluka Sale Purchase Union Ltd. Vs Agriculture Produce Market Committee and Another
Gujarat High Court · (2011) 02 GUJ CK 0121
Gujarat Agricultural Produce Markets Act, 1963 — Section 27
High Courts18 Feb 2011Dismissed
Kishanchand Hansraj Shah-Partner Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0093
Constitution of India, 1950 — Article 14, 19, 21, 226