High Courts14 Feb 2011Dismissed
Kirankumar Premjibhai Maivaiya Vs Rajesh Keshavlal Visaparmar and Others
Gujarat High Court · (2011) 2 GLR 966 : (2011) 8 RCR(Civil) 1994
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 774 of 1,769
High Courts14 Feb 2011
Manjulaben Punjalal Dabhi Vs State of Gujarat and Another
Gujarat High Court · (2011) 130 FLR 824 : (2011) 2 GLH 1053 : (2011) 2 GLR 1053
Constitution of India, 1950 — Article 14
High Courts14 Feb 2011
Mintu Sinh @ Rana and Others Vs State of Gujarat
Gujarat High Court · (2011) 02 GUJ CK 0159
Immoral Traffic (Prevention) Act, 1956 — Section 9
High Courts14 Feb 2011Allowed
Nanjibhai Ravjibhai and Others Vs State of Gujarat
Gujarat High Court · (2011) 02 GUJ CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 323, 504, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts14 Feb 2011
Abdul Rashid Kapadia @ Baba Hiragal and Another Vs Torrent Power Ltd. and Another
Gujarat High Court · (2011) 02 GUJ CK 0142
Electricity Act, 2003 — Section 135, 139, 151, 152, 153
High Courts14 Feb 2011Dismissed
Kanaji Nathaji Thakore and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0133
Letters Patent Act, 1865 — Clause 15
High Courts14 Feb 2011Dismissed
Halluma M. Faruk Fazalwala Vs Torrent Power Ltd. and Another
Gujarat High Court · AIR 2011 Guj 52
Electricity Act, 2003 — Section 126, 126(1), 127, 135
High Courts14 Feb 2011Dismissed
Somabhai Gopalbhai Patel Vs State of Gujarat
Gujarat High Court · (2011) 3 GLR 2454
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 154, 8Prevention of Corruption Act, 1988 — Section 1, 11, 12, 13, 2
High Courts14 Feb 2011Dismissed
Kalyannagar Co-Operative Housing Society Ltd. Vs Sub Registrar and Others
Gujarat High Court · AIR 2011 Guj 92 : (2011) 2 GLR 1294
Urban Land (Ceiling and Regulation) Act, 1976 — Section 19, 21, 21(1), 27, 4(1)Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 11A
High Courts14 Feb 2011Dismissed
Mahalaxmi Construction Co. and Others Vs Amita Corporation and Others
Gujarat High Court · (2011) 02 GUJ CK 0022
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10AConstitution of India, 1950 — Article 227Evidence Act, 1872 — Section 73
High Courts14 Feb 2011
Balanand Vidya Sabha Trust and Others Vs Narabeshanker Govindji Moda and Others
Gujarat High Court · (2011) 02 GUJ CK 0004
High Courts11 Feb 2011
Nirmalsinh Jatubha Zala Vs Chief Officer
Gujarat High Court · (2011) 02 GUJ CK 0145
High Courts11 Feb 2011Dismissed
Pradeep N. Sharma Vs State of Gujarat and Another
Gujarat High Court · (2011) 2 GLH 322 : (2011) 3 GLR 2192
Constitution of India, 1950 — Article 19, 21, 21, 226, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 160, 167(2), 173(2)Penal Code, 1860 (IPC) — Section 120B, 420, 427, 475, 484
High Courts11 Feb 2011
J. Kumar Infra Projects Limited Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLH 977 : (2011) 8 RCR(Civil) 1975
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts11 Feb 2011
State of Gujarat Vs Nanabhai Najabhai Hathi
Gujarat High Court · (2011) 02 GUJ CK 0023
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Feb 2011Dismissed
Rajesh Himmatlal Solanki Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 1 GLR 782
Acquisition of Certain Area at Ayodhya Act, 1993 — Section 7(2)Constitution of India, 1950 — Article 25, 26
High Courts10 Feb 2011
Jagdishji Hapuramji Morya and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0112
High Courts10 Feb 2011Dismissed
Parth Parenteral Pvt Ltd and Another Vs RFCL Limited and Others
Gujarat High Court · (2011) 2 GLH 370 : (2011) 46 PTC 296
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 39 Rule 4, Order 39 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 482Trade Marks Act, 1999 — Section 11(3), 124, 124(1), 28, 29
High Courts10 Feb 2011Allowed
General Manager and Another Vs Subhashbhai Ramnikbhai Gadhiya and Another
Gujarat High Court · (2011) 02 GUJ CK 0076
Industrial Disputes Act, 1947 — Section 17(B)
High Courts10 Feb 2011
Sun Pharmaceutical Industries Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0040
Constitution of India, 1950 — Article 215