COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 775 of 1,769

High Courts10 Feb 2011Dismissed

Dalpatbhai Karsanbhai Patel and Others Vs State of Gujarat and Others

Gujarat High Court · (2011) 2 GLR 1342

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114, 114(g), 144Urban Land (Ceiling and Regulation) Act, 1976 — Section 1(2), 10(3), 10(3), 10(5), 10(5)

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High Courts09 Feb 2011

In Re: TML Industries Ltd.

Gujarat High Court · (2013) 176 CompCas 211

Companies Act, 1956 — Section 391, 394, 4

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High Courts09 Feb 2011Dismissed

State of Gujarat and Another Vs Jamal Mahammed Ismail Bloch

Gujarat High Court · (2011) 2 GLR 912

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 24Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 9Constitution of India, 1950 — Article 12, 14, 16

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High Courts09 Feb 2011

Adesh Pal Vs Chancellor, Hemchandracharya North Gujarat University and Others

Gujarat High Court · (2011) 52 GLR 889

Hemchandracharya North Gujarat University Act, 1986 — Section 10, 10(1), 10(2), 10(3), 8

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High Courts09 Feb 2011Dismissed

S.S. Makwan Vs Birju Hasmukhlal Kapadia and Others

Gujarat High Court · (2011) 02 GUJ CK 0149

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High Courts09 Feb 2011

Darasing @ Bhupen Bahadur Prembahdursing Vs State of Gujarat and Another

Gujarat High Court · (2011) 02 GUJ CK 0147

Bombay Police Act, 1951 — Section 10(2), 56Penal Code, 1860 (IPC) — Section 114, 323, 504, 506(2)

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High Courts09 Feb 2011Dismissed

State Bank of India Vs Prafulchandra v. Patel and Others

Gujarat High Court · AIR 2011 Guj 81 : (2011) 3 BC 477

Civil Procedure Code, 1908 (CPC) — Section 151, 19(25)Constitution of India, 1950 — Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 195

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High Courts09 Feb 2011Dismissed

Hasmukhbhai Naranbhai Viramiya and Another Vs State of Gujarat and Another

Gujarat High Court · (2011) 02 GUJ CK 0137

Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 127

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High Courts09 Feb 2011Allowed

Mahesh Kanjibhai Rohit Vs Rhine Engineering Private Limited and Others

Gujarat High Court · (2011) 02 GUJ CK 0125

Industrial Disputes Act, 1947 — Section 17B

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High Courts09 Feb 2011Allowed

IDBI Bank Limited Vs Hytaisun Magnetics Limited and Others

Gujarat High Court · (2011) 2 GLH 1438

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(2), 13(3A), 13(4), 14, 14Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8

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High Courts09 Feb 2011Allowed