High Courts07 Feb 2011Dismissed
G.S.R.T. Corporation Vs Railiben Baijibhai Kalubhai Koli and Others
Gujarat High Court · (2012) 1 TAC 873
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 777 of 1,769
High Courts07 Feb 2011
Amarshibhai Haribhai Makwana Vs State of Gujarat
Gujarat High Court · (2011) 02 GUJ CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Electricity Act, 2003 — Section 135
High Courts07 Feb 2011Allowed
Chanabhai Ghelabhai Odedara Vs President/Chief Officer
Gujarat High Court · (2011) 02 GUJ CK 0135
Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2011
O.N.G.C. Ltd. Vs Patel Girdharbhai Prahladji and Another
Gujarat High Court · (2011) 02 GUJ CK 0100
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 35, 54
High Courts07 Feb 2011Allowed
Sureshbhai Govindbhai Khokhari Vs President/Chief Officer
Gujarat High Court · (2011) 02 GUJ CK 0099
Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2011
Vimal Services Limited Vs Capsugel Healthcare Limited and Another
Gujarat High Court · (2011) 02 GUJ CK 0081
Arbitration Act, 1940 — Section 9
High Courts07 Feb 2011
Mukeshbhai Babaldas Patel Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Feb 2011
Family Planning Association of India and Another Vs Pankaj Kumar K. Mashar and Others
Gujarat High Court · (2011) 02 GUJ CK 0064
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B
High Courts07 Feb 2011Dismissed
Ranjit Natvarlal Chauhan Vs Morbi Nagar Palika
Gujarat High Court · (2011) 129 FLR 621 : (2011) 2 GLH 1783 : (2011) LLR 704
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts07 Feb 2011
Royal Sundaram Alliance Insurance Company Limited Vs Hansaben Ashokbhai Dabhi and Others
Gujarat High Court · (2011) 02 GUJ CK 0043
Motor Vehicles Act, 1988 — Section 140
High Courts04 Feb 2011Dismissed
Parivar Seva Sanstha Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2011) 2 GLR 1799 : (2011) 8 RCR(Civil) 399
Bombay Provincial Municipal Corporations Act, 1949 — Section 127, 127(1), 128, 129, 130Constitution of India, 1950 — Article 226
High Courts04 Feb 2011
Dhaval Rajendrabhai Soni Vs Bhavini Dhavalbhai Soni and Others
Gujarat High Court · (2012) 1 Crimes 648 : (2011) 1 GLH 719 : (2011) 3 GLR 1965 : (2011) 4 RCR(Civil) 741 : (2011) 4 RCR(Civil) 590 : (2011) 4 RCR(Civil) 741 : (2011) 4 RCR(Criminal) 590
Constitution of India, 1950 — Article 14, 15, 21Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 21, 23
High Courts04 Feb 2011
Crown Ceramics Vs Assistan Provident Commissioner and Another
Gujarat High Court · (2011) 02 GUJ CK 0140
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts04 Feb 2011Dismissed
Subhadraben Sanabhai Prajapati Vs Jayantibhai Bhailalbhai Thakore and Others
Gujarat High Court · (2011) 02 GUJ CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts04 Feb 2011
Laxmiben and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0131
Penal Code, 1860 (IPC) — Section 114, 365, 366, 380
High Courts04 Feb 2011Dismissed
Central Bank of India Vs Rajkamal Ramavtar and Others
Gujarat High Court · (2011) 02 GUJ CK 0130
Companies Act, 1956 — Section 483
High Courts04 Feb 2011
Narmadaben and Anr Vs State of Gujarat
Gujarat High Court · (2011) 3 GLR 2279
Penal Code, 1860 (IPC) — Section 120B, 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts04 Feb 2011Dismissed
Nikhil Adhesives Limited Vs Kandla Port Trust
Gujarat High Court · (2011) 2 GLH 283
Constitution of India, 1950 — Article 12, 14, 226, 298State Financial Corporations Act, 1951 — Section 3
High Courts03 Feb 2011Dismissed
State of Gujarat Vs Thakor Naransingh Fatehsingh and Another
Gujarat High Court · (2011) 02 GUJ CK 0110
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 18, 20(2), 21, 37